High Courts10 Dec 1926Dismissed
Baqar Hussain and Others Vs Tirpati Govind Nath Tewari
Allahabad High Court · (1926) 12 AHC CK 0029
COURT ARCHIVE
Allahabad High Court judgments, 1926
503 judgments · page 2 of 26
High Courts10 Dec 1926
Karrar Husain and Another Vs Jai Narain Rai and Others
Allahabad High Court · (1926) 12 AHC CK 0004
High Courts09 Dec 1926Dismissed
Raghunath Tewari and Others Vs Sita Ram Singh and Others
Allahabad High Court · AIR 1927 All 797
Registration Act, 1908 — Section 28
High Courts09 Dec 1926Disposed Of
Banka Singh and Others Vs Gokul
Allahabad High Court · AIR 1927 All 286 : (1927) ILR (All) 325
Criminal Procedure Code, 1898 (CrPC) — Section 145Criminal Procedure Code, 1898 (CrPC) — Section 145Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts09 Dec 1926Allowed
H.F. Mahoney Vs Mrs. Georgiana Dominick
Allahabad High Court · AIR 1927 All 333
High Courts06 Dec 1926
Mt. Anpurna Kunwar Vs Ram Padarath and Others
Allahabad High Court · AIR 1927 All 417 : (1927) ILR (All) 430
Limitation Act, 1963 — Section 19
High Courts03 Dec 1926Dismissed
Tilak Singh Vs Ram Tahal Singh and Others
Allahabad High Court · AIR 1927 All 424
High Courts03 Dec 1926Dismissed
Jugal Kishore Vs T. Caul
Allahabad High Court · (1926) 12 AHC CK 0021
High Courts03 Dec 1926
Salik Ram Vs Wali Ahmad
Allahabad High Court · AIR 1927 All 590 : (1927) ILR (All) 388
Oaths Act, 1873 — Section 9
High Courts03 Dec 1926
Ram Lal Koeri and Others Vs Panchu Ahir and Others
Allahabad High Court · AIR 1927 All 813
High Courts02 Dec 1926Dismissed
Jawahir Gir Vs Jagarnath Prasad
Allahabad High Court · (1926) 12 AHC CK 0033
High Courts02 Dec 1926
Ahmad Hakimullah Vs Mohammad Hikmat Ullah and Others
Allahabad High Court · (1926) 12 AHC CK 0003
High Courts01 Dec 1926Dismissed
Sukh Nandan Sarup Vs Fazal Husain
Allahabad High Court · AIR 1927 All 412
Criminal Procedure Code, 1898 (CrPC) — Section 144, 145
High Courts01 Dec 1926
Abdul Karim Vs Durga Prasad and Others
Allahabad High Court · AIR 1927 All 305
Limitation Act, 1963 — Article 181Limitation Act, 1963 — Article 181Limitation Act, 1963 — Article 181
High Courts30 Nov 1926
Chhajju and Another Vs Emperor
Allahabad High Court · AIR 1927 All 217 : (1927) ILR (All) 316
Criminal Procedure Code, 1898 (CrPC) — Section 110
High Courts30 Nov 1926
Madan Lal and Another Vs Janki Prasad and Others
Allahabad High Court · (1926) 11 AHC CK 0007
High Courts30 Nov 1926
Narayan Das Vs Chimman Lal and Another
Allahabad High Court · AIR 1927 All 266 : (1927) ILR (All) 321
High Courts29 Nov 1926Disposed Off
Budhu Khan Vs A. Boner
Allahabad High Court · (1926) 11 AHC CK 0048
High Courts29 Nov 1926Disposed Of
Chaturbhuj - Ram Lal Vs Secretary of State for India
Allahabad High Court · AIR 1927 All 215
Railways Act, 1890 — Section 140