High Courts23 Nov 1926
Ram Sarup Rai and Others Vs Charitter Rai and Others
Allahabad High Court · AIR 1927 All 338
COURT ARCHIVE
Allahabad High Court judgments, 1926
503 judgments · page 4 of 26
High Courts22 Nov 1926Dismissed
Mt. Kubra Begam and Others Vs Fazal Husain and Others
Allahabad High Court · AIR 1927 All 268
Limitation Act, 1963 — Article 103Limitation Act, 1963 — Article 103Limitation Act, 1963 — Article 103
High Courts22 Nov 1926
Gulab Rai and Another Vs Girwar Singh and Others
Allahabad High Court · AIR 1927 All 221
High Courts20 Nov 1926Dismissed
Askari Hasan Vs Jahangiri Mal and Others
Allahabad High Court · (1926) 11 AHC CK 0054
High Courts18 Nov 1926Allowed
Dalip Singh Vs Tilak Singh and Another
Allahabad High Court · AIR 1927 All 270(1)
High Courts18 Nov 1926Disposed Of
Allahabad Union Bank Ltd. Vs Jageshwar Prasad Shukul
Allahabad High Court · AIR 1927 All 598
High Courts18 Nov 1926Allowed
Sheo Balak Ram and Others Vs Mohan Lal and Another
Allahabad High Court · (1926) 11 AHC CK 0035
High Courts18 Nov 1926Dismissed
Bengal and North-Western Railway Vs Matru Ram and Others
Allahabad High Court · AIR 1927 All 220 : (1927) ILR (All) 300
Railways Act, 1890 — Section 55
High Courts18 Nov 1926
In Re: Allahabad Union Bank, Ltd. (In Liquidation)
Allahabad High Court · (1927) ILR (All) 376 : 100 Ind. Cas. 62
High Courts18 Nov 1926
Mohendra Dube and Another Vs Ram Bhajan and Others
Allahabad High Court · AIR 1927 All 822
High Courts17 Nov 1926Dismissed
Baladin Vs Lakhan Singh
Allahabad High Court · AIR 1927 All 214
Civil Procedure Code, 1908 (CPC) — Section 60(1)(c)
High Courts15 Nov 1926
Tarif and Others Vs Phool Singh and Others
Allahabad High Court · (1926) 11 AHC CK 0022
High Courts12 Nov 1926Dismissed
Tulshi Dube and Another Vs Bhagwati Prasad
Allahabad High Court · AIR 1927 All 156
Registration Act, 1908 — Section 17(2)(6)
High Courts12 Nov 1926Allowed
Shiam Lal Vs Girraj Kishore and Others
Allahabad High Court · (1926) 11 AHC CK 0045
High Courts12 Nov 1926
Mohammad Shabbir and Another Vs Zain-ul-Abdin and Others
Allahabad High Court · AIR 1927 All 564
High Courts12 Nov 1926
Munawar Ali Vs Jagmilan Ram and Others
Allahabad High Court · AIR 1927 All 177
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 4
High Courts11 Nov 1926Dismissed
Abdul Aziz and Others Vs Bajan and Others
Allahabad High Court · (1926) 11 AHC CK 0055
High Courts10 Nov 1926Allowed
Umed Singh Vs Emperor
Allahabad High Court · AIR 1927 All 121 : (1927) ILR (All) 291
High Courts10 Nov 1926Allowed
Dwarka Prasad and Another Vs Bishambhar Dayal
Allahabad High Court · AIR 1927 All 191