High Courts21 Oct 1926

Shyam Lal Vs Dwarka Prasad and Others

Allahabad High Court · AIR 1927 All 277 : (1927) ILR (All) 139

Agra Pre-emption Act, 1922 — Section 5Agra Pre-emption Act, 1922 — Section 5Agra Pre-emption Act, 1922 — Section 5