High Courts29 Jul 1926
Lachmi Narain Vs Ram Bharosey
Allahabad High Court · AIR 1926 All 764 : 97 Ind. Cas. 500
Easements Act, 1882 — Section 28
COURT ARCHIVE
Allahabad High Court judgments, 1926
503 judgments · page 8 of 26
High Courts27 Jul 1926Dismissed
Jia Lal and Others Vs Emperor
Allahabad High Court · AIR 1927 All 108
Penal Code, 1860 (IPC) — Section 302
High Courts27 Jul 1926Dismissed
Ram Rekha Singh and Others Vs Ganga Prasad Mukaraddhwaj and Others
Allahabad High Court · (1926) 07 AHC CK 0027
High Courts27 Jul 1926Dismissed
Emperor Vs Bhairon and Others
Allahabad High Court · AIR 1927 All 50 : (1927) ILR (All) 240 : 97 Ind. Cas. 428
Criminal Procedure Code, 1898 (CrPC) — Section 109
High Courts27 Jul 1926
Husain Vs Notified Area
Allahabad High Court · AIR 1927 All 131 : 97 Ind. Cas. 432
High Courts27 Jul 1926
Girjanandan Vs Hanumandas
Allahabad High Court · AIR 1927 All 1 : (1927) ILR (All) 25
General Clauses Act, 1897 — Section 5Succession Act, 1925 — Section 50Transfer of Property Act, 1882 — Section 59
High Courts26 Jul 1926Dismissed
Khelawan Vs King-Emperor
Allahabad High Court · AIR 1927 All 104
Penal Code, 1860 (IPC) — Section 302
High Courts16 Jul 1926
Sri Niwas Vs Azizullah and Others
Allahabad High Court · AIR 1927 All 690 : 103 Ind. Cas. 285
High Courts15 Jul 1926Dismissed
Sheo Dayal Niranjan Lal Vs Great Indian Peninsula Railway Company
Allahabad High Court · (1926) 07 AHC CK 0045
High Courts15 Jul 1926Dismissed
Jaswant Rai Vs J. Luck and Others
Allahabad High Court · AIR 1926 All 746
Cantonments (House Accommodation) Act, 1923 — Section 19(1)
High Courts15 Jul 1926Dismissed
Sheo Dayal Nirajan Lal Vs Great Indian Peninsula Railway Company
Allahabad High Court · (1926) 07 AHC CK 0031
High Courts15 Jul 1926
Jagadish Prasad and Others Vs Sri Dhar
Allahabad High Court · AIR 1927 All 60 : 97 Ind. Cas. 503
Transfer of Property Act, 1882 — Section 41
High Courts15 Jul 1926
Seth Jaswant Rai Vs Major J. Luck and Others
Allahabad High Court · 97 Ind. Cas. 71
Cantonments (House Accommodation) Act, 1923 — Section 19(1), 21
High Courts13 Jul 1926Disposed Off
Mangalia Vs King-Emperor
Allahabad High Court · AIR 1927 All 119
Penal Code, 1860 (IPC) — Section 302
High Courts13 Jul 1926Disposed Of
Lal Behari Misra and Another Vs Equeen Mohammad Hajjam and Another
Allahabad High Court · AIR 1926 All 722(1) : 97 Ind. Cas. 340
Agra Pre-emption Act, 1922 — Section 21
High Courts13 Jul 1926Allowed
Abdul Aziz Vs Mt. Mariyam Bibi and Another
Allahabad High Court · (1926) 07 AHC CK 0024
High Courts13 Jul 1926
Madho Singh Vs Pancham Singh and Others
Allahabad High Court · AIR 1927 All 211 : (1927) ILR (All) 233 : 101 Ind. Cas. 409
High Courts12 Jul 1926Dismissed
Gulab Vs Dalip
Allahabad High Court · 97 Ind. Cas. 550
North Western Provinces Tenancy Act, 1901 — Section 79
High Courts12 Jul 1926Dismissed
Sheobaran Pande and Another Vs Kishun Prasad Pande and Another
Allahabad High Court · (1926) 07 AHC CK 0038