High Courts19 Jan 1926Disposed Of
Harnand Lal Vs Chaturbhuj
Allahabad High Court · (1926) 01 AHC CK 0021
COURT ARCHIVE
Allahabad High Court judgments, 1926
503 judgments · page 25 of 26
High Courts15 Jan 1926Dismissed
Bansi Dhar Vs Debi Prasad and Others
Allahabad High Court · AIR 1926 All 351
High Courts15 Jan 1926Dismissed
Khem Karan Das Vs Baldeo Singh and Another
Allahabad High Court · AIR 1926 All 282 : 92 Ind. Cas. 1046
High Courts12 Jan 1926Dismissed
Udraj Singh and Another Vs Shyam Lal and Others
Allahabad High Court · AIR 1926 All 338
High Courts12 Jan 1926Dismissed
Kishun Singh Vs Gobind Ram and Others
Allahabad High Court · AIR 1926 All 215
High Courts11 Jan 1926Dismissed
Gur Narain Chaube Vs Nirand Singh and Others
Allahabad High Court · AIR 1926 All 342
High Courts08 Jan 1926Dismissed
Ram Raj Dassundhi Vs Mt. Umraji and Another
Allahabad High Court · AIR 1926 All 345
High Courts08 Jan 1926
Param Sukh and Another Vs Dambar and Another
Allahabad High Court · AIR 1927 All 102
High Courts07 Jan 1926Dismissed
Raghubir Singh and Others Vs Nathu Mal
Allahabad High Court · 92 Ind. Cas. 1013
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 109(c)
High Courts06 Jan 1926Dismissed
Bishunath Vs Munna Lal and Others
Allahabad High Court · AIR 1926 All 326
High Courts06 Jan 1926Dismissed
Secretary of State Vs Firm Imperial Metal Works
Allahabad High Court · AIR 1926 All 214
High Courts06 Jan 1926Dismissed
Chotey Lal Vs Girraj Kishore and Another
Allahabad High Court · AIR 1926 All 359 : (1926) ILR (All) 332
High Courts06 Jan 1926Dismissed
Wahiduddin Ahmad Khan Vs Mt. Shamsunnissa Begam
Allahabad High Court · AIR 1926 All 378
High Courts06 Jan 1926Disposed Of
Baldeo Kurmi Vs Kashi Chamar and Another
Allahabad High Court · (1926) 01 AHC CK 0012
High Courts06 Jan 1926Disposed Of
(Hakim) Mohammad Ilyas Vs Hari Ram and Others
Allahabad High Court · AIR 1926 All 344
High Courts05 Jan 1926Dismissed
East Indian Railway Vs Firm Baldeo Gutain
Allahabad High Court · (1926) 01 AHC CK 0032
High Courts05 Jan 1926
G.I.P. Railway and Another Vs Kunj Behari Lal Sharma
Allahabad High Court · (1926) 01 AHC CK 0007
High Courts05 Jan 1926
The Secretary of State for India in Council and Another Vs Firm Makundi Lal Hoti Lal
Allahabad High Court · 96 Ind. Cas. 349