High Courts22 Feb 1926Dismissed
Mulchand Nemi Chand Vs Basdeo Ram Sarup
Allahabad High Court · AIR 1926 All 695 : (1926) ILR (All) 404 : 94 Ind. Cas. 425
COURT ARCHIVE
Allahabad High Court judgments, 1926
503 judgments · page 23 of 26
High Courts22 Feb 1926
In Re: Ahmad Ashrab, Vakil
Allahabad High Court · AIR 1927 All 45
Criminal Procedure Code, 1898 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 193
High Courts19 Feb 1926Dismissed
Girdhari Lal Vs Ram Charan Lal
Allahabad High Court · AIR 1926 All 331 : 94 Ind. Cas. 613
High Courts19 Feb 1926Dismissed
Damodar Das Vs Muhammad Ismail
Allahabad High Court · AIR 1926 All 419
High Courts18 Feb 1926Allowed
Dulli Vs Mangli and Others
Allahabad High Court · (1926) 02 AHC CK 0034
High Courts18 Feb 1926Dismissed
Mathura Prasad Vs Municipal Board
Allahabad High Court · 94 Ind. Cas. 136
Uttar Pradesh Municipalities Act, 1916 — Section 307(6), 307(b)
High Courts18 Feb 1926
Om Prakash and Another Vs Moti Ram
Allahabad High Court · (1926) 02 AHC CK 0012
High Courts17 Feb 1926Dismissed
L. Mewaram Vs Seth Ram Gopal and Lala Hotilal and Others
Allahabad High Court · (1926) 02 AHC CK 0043
High Courts17 Feb 1926Dismissed
Kharag Singh and Others Vs Kiddha
Allahabad High Court · AIR 1926 All 667
High Courts17 Feb 1926Dismissed
Parabhans Pande Vs Sheodarshan Singh
Allahabad High Court · AIR 1926 All 685 : (1926) ILR (All) 397
Criminal Procedure Code, 1898 (CrPC) — Section 146
High Courts15 Feb 1926Dismissed
Chain Sukh Vs Ram Sarup and Others
Allahabad High Court · (1926) 02 AHC CK 0004
High Courts10 Feb 1926Dismissed
Chandan and Others Vs Emperor
Allahabad High Court · (1926) 02 AHC CK 0001
High Courts09 Feb 1926Disposed Of
Hira Lal Vs Tikam Singh
Allahabad High Court · AIR 1926 All 401 : 94 Ind. Cas. 1
High Courts09 Feb 1926Dismissed
Majid Husain and Others Vs Kurban Ali and Others
Allahabad High Court · AIR 1926 All 412
High Courts08 Feb 1926Dismissed
Muhammad Nasir Vs Roshan and Others
Allahabad High Court · AIR 1926 All 479
High Courts08 Feb 1926Dismissed
Munshi Muhammad Nasir Vs Roshan and Others
Allahabad High Court · 95 Ind. Cas. 268