High Courts11 Mar 1926Dismissed
Ram Chand Vs Shiama and Others
Allahabad High Court · AIR 1926 All 682
North Western Provinces and Oudh Land Revenue Act, 1901 — Section 57North Western Provinces Tenancy Act, 1901 — Section 199
COURT ARCHIVE
Allahabad High Court judgments, 1926
503 judgments · page 21 of 26
High Courts11 Mar 1926Disposed Of
Ganga Bakhsh Singh and Others Vs Chhinggi Lal
Allahabad High Court · AIR 1926 All 469
High Courts10 Mar 1926Dismissed
Radha Kishen and Another Vs Master Sital Prasad
Allahabad High Court · 94 Ind. Cas. 465
High Courts10 Mar 1926Disposed Of
Baldeo Vs Nabi Ahmed Khan and Another
Allahabad High Court · AIR 1926 All 754
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts09 Mar 1926Dismissed
Mt. Sahodra and Another Vs Bhagwan Das
Allahabad High Court · AIR 1926 All 473 : 94 Ind. Cas. 482
High Courts09 Mar 1926
Babu Lal Vs Janak Dulari and Another
Allahabad High Court · AIR 1926 All 681 : (1926) ILR (All) 429 : 94 Ind. Cas. 454
High Courts08 Mar 1926Allowed
Abdul Ali Khan and Another Vs Muhammad Ismail
Allahabad High Court · AIR 1926 All 638 : (1926) ILR (All) 548 : 95 Ind. Cas. 970
High Courts08 Mar 1926Dismissed
Sheo Darshan Singh Vs Beni Chaudhri and Others
Allahabad High Court · AIR 1926 All 424 : (1926) ILR (All) 425 : 87 Ind. Cas. 585
High Courts08 Mar 1926
Shiva Prasad Vs Shambhu Prasad and Others
Allahabad High Court · AIR 1926 All 450 : 94 Ind. Cas. 246
High Courts08 Mar 1926
Mohsham Ali Khan Vs Mulu
Allahabad High Court · AIR 1927 All 37 : (1926) ILR (All) 551 : 94 Ind. Cas. 347
High Courts08 Mar 1926
Radha Kant Shukul Vs Butai Misir and Others
Allahabad High Court · 94 Ind. Cas. 922
Limitation Act, 1963 — Section 7
High Courts05 Mar 1926Disposed Of
Ram Bahadur Singh Vs Muneshar Chamar
Allahabad High Court · AIR 1926 All 725 : 97 Ind. Cas. 241
High Courts05 Mar 1926Dismissed
Partap Narain Singh and Others Vs Ram Kumar Singh and Others
Allahabad High Court · AIR 1926 All 453 : 94 Ind. Cas. 944
High Courts05 Mar 1926
Jhabba Singh Vs Chhajjoo
Allahabad High Court · AIR 1926 All 445 : 94 Ind. Cas. 169
High Courts04 Mar 1926Dismissed
Ram Chandra Naick and Others Vs Syed Nazar Ali
Allahabad High Court · 94 Ind. Cas. 390
Limitation Act, 1963 — Article 182
High Courts04 Mar 1926Dismissed
Shaukat Ali Vs Mt. Shakila Bano
Allahabad High Court · AIR 1926 All 492 : 94 Ind. Cas. 78
High Courts04 Mar 1926Dismissed
Chunni Singh Vs Lakshpat Singh
Allahabad High Court · (1926) 03 AHC CK 0020
High Courts03 Mar 1926Dismissed
Bohra Natha Mal Vs Jhunai Lal
Allahabad High Court · (1926) 03 AHC CK 0071
High Courts03 Mar 1926Dismissed
Maru Vs Hanso and Others
Allahabad High Court · AIR 1926 All 413 : (1926) ILR (All) 489 : (1926) ILR (All) 485 : 95 Ind. Cas. 543