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Allahabad High Court judgments, 1926

503 judgments · page 22 of 26

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High Courts03 Mar 1926Dismissed

Narender Singh and Another Vs Chatrapal Singh and Others

Allahabad High Court · AIR 1926 All 437 : 94 Ind. Cas. 340

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High Courts02 Mar 1926Dismissed

Mata Ghulam Singh Vs Chhatar Singh

Allahabad High Court · AIR 1926 All 422

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High Courts02 Mar 1926Dismissed

Hari Chand Rai Vs Moti Ram

Allahabad High Court · (1926) 03 AHC CK 0046

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High Courts02 Mar 1926Dismissed

Taj Bahadur Vs Narayan Prasad and Others

Allahabad High Court · AIR 1926 All 439

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High Courts02 Mar 1926Dismissed

Ram Devi and Others Vs Ganeshi Lal and Others

Allahabad High Court · (1926) 03 AHC CK 0030

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High Courts02 Mar 1926Dismissed

Hub Lal Vs Emperor

Allahabad High Court · AIR 1926 All 402

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High Courts02 Mar 1926

Raj Bahadur Vs Narayan Prasad and Others

Allahabad High Court · (1926) ILR (All) 422 : 94 Ind. Cas. 157

Civil Procedure Code, 1908 (CPC) — Section 11
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High Courts26 Feb 1926

Bachhan Vs Municipal Board of Mirzapur

Allahabad High Court · AIR 1926 All 423 : (1926) ILR (All) 412 : 94 Ind. Cas. 951

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High Courts25 Feb 1926Dismissed

Yad Ram Vs Emperor

Allahabad High Court · 94 Ind. Cas. 359

Penal Code, 1860 (IPC) — Section 147, 149, 302
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High Courts25 Feb 1926Allowed

Chaturi Lal Vs Lakhmi Chand and Others

Allahabad High Court · (1926) 02 AHC CK 0024

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High Courts25 Feb 1926Disposed Of

Kalwa and Others Vs Emperor

Allahabad High Court · AIR 1926 All 377 : (1926) ILR (All) 409 : 95 Ind. Cas. 74

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High Courts24 Feb 1926Disposed Of

Khatun Bibi Vs Rajjab

Allahabad High Court · AIR 1926 All 615 : 94 Ind. Cas. 224

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High Courts23 Feb 1926Allowed

Ramdeo Vs Sheo Naik and Others

Allahabad High Court · AIR 1926 All 465 : 94 Ind. Cas. 190

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High Courts23 Feb 1926Dismissed

Gauri and Others Vs Mangla and Others

Allahabad High Court · AIR 1926 All 463 : 94 Ind. Cas. 442

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High Courts23 Feb 1926Dismissed

Sital Prasad Singh and Others Vs Janki and Another

Allahabad High Court · AIR 1926 All 563 : 94 Ind. Cas. 210

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High Courts23 Feb 1926

Mohammad Rashid Khan Arzoo Vs Emperor through Sarwar Husain

Allahabad High Court · AIR 1926 All 466

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High Courts23 Feb 1926Dismissed

Jagdish Prasad Vs Raghubir and Others

Allahabad High Court · AIR 1926 All 462 : 94 Ind. Cas. 336

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High Courts23 Feb 1926

Lala Sohan Lal Vs Lala Makhan Lal

Allahabad High Court · 94 Ind. Cas. 171

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High Courts22 Feb 1926Disposed Of

In Re: A. Vakil

Allahabad High Court · (1926) ILR (All) 542

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High Courts22 Feb 1926Allowed

Dharam Singh and Others Vs Bakhshi

Allahabad High Court · AIR 1926 All 425 : 94 Ind. Cas. 315

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