High Courts08 Feb 1926
Lala Suraj Prasad Vs B. Maheshwari Prasad
Allahabad High Court · 96 Ind. Cas. 276
Evidence Act, 1872 — Section 92
COURT ARCHIVE
Allahabad High Court judgments, 1926
503 judgments · page 24 of 26
High Courts06 Feb 1926
Jai Chand Rai and Another Vs Jambu Das and Another
Allahabad High Court · AIR 1926 All 427
High Courts05 Feb 1926Dismissed
Jangi Lal Vs Mata Badal Singh and Others
Allahabad High Court · (1926) 02 AHC CK 0023
High Courts05 Feb 1926Allowed
Charan Singh and Others Vs Ganeshi Lal
Allahabad High Court · AIR 1926 All 352 : 94 Ind. Cas. 1048
High Courts04 Feb 1926Dismissed
Shiam Sunder Vs Surtha Singh and Others
Allahabad High Court · (1926) 02 AHC CK 0021
High Courts03 Feb 1926Dismissed
Suraj Mal and Another Vs Mt. Chhote
Allahabad High Court · AIR 1926 All 411 : 94 Ind. Cas. 1003
High Courts03 Feb 1926
Mohammad Yusuf Vs Musammat Amtul Habib
Allahabad High Court · 95 Ind. Cas. 31
Civil Procedure Code, 1908 (CPC) — Section 52
High Courts02 Feb 1926Disposed Of
Sheoraj Singh Vs Emperor
Allahabad High Court · (1926) 02 AHC CK 0019
High Courts02 Feb 1926Allowed
Abdul Jabbar and Another Vs Sita Ram and Others
Allahabad High Court · (1926) 02 AHC CK 0016
High Courts02 Feb 1926
Hakim Mohammad Ilyas Vs Hari Ram and Others
Allahabad High Court · 93 Ind. Cas. 826
Provincial Small Cause Courts Act, 1887 — Section 23(1)
High Courts01 Feb 1926Dismissed
Ballabha Das Vs Murat Narain Singh and Others
Allahabad High Court · (1926) 02 AHC CK 0029
High Courts26 Jan 1926Dismissed
Kamlapat and Others Vs Emperor
Allahabad High Court · (1926) ILR (All) 368 : 95 Ind. Cas. 940
Penal Code, 1860 (IPC) — Section 379
High Courts26 Jan 1926Dismissed
Kamala Pat and Others Vs Emperor
Allahabad High Court · AIR 1926 All 382
High Courts25 Jan 1926Dismissed
B. Ram Bahadur Singh Vs Rahat Ali Khan
Allahabad High Court · (1926) 01 AHC CK 0008
High Courts25 Jan 1926
Daulat Singh Vs Maharaj Raja Ramji
Allahabad High Court · AIR 1926 All 387 : (1926) ILR (All) 362 : 93 Ind. Cas. 376
High Courts22 Jan 1926Dismissed
Sheikh Ibadullah Vs Lachmi Narain
Allahabad High Court · AIR 1926 All 350
High Courts20 Jan 1926Disposed Of
Churya and Others Vs Baneshwar
Allahabad High Court · AIR 1926 All 217 : (1926) ILR (All) 334