High Courts13 Aug 1921Dismissed
Shankar Lal Vs Emperor
Allahabad High Court · AIR 1922 All 264 : 65 Ind. Cas. 433
Uttar Pradesh Excise Act, 1910 — Section 60
COURT ARCHIVE
Allahabad High Court judgments, 1921
417 judgments · page 5 of 21
High Courts10 Aug 1921Disposed Of
The Union Indian Sugar Mills Co., Ltd. Vs Jai Deo
Allahabad High Court · AIR 1922 All 258 : 65 Ind. Cas. 291
Companies Act, 1956 — Section 38
High Courts10 Aug 1921
Jai Deo Vs Union Indian Sugar Mills Company Limited
Allahabad High Court · (1922) ILR (All) 151
High Courts09 Aug 1921Dismissed
Ratan Singh and Another Vs Emperor
Allahabad High Court · AIR 1921 All 151 : 64 Ind. Cas. 376
Criminal Procedure Code, 1898 (CrPC) — Section 239Penal Code, 1860 (IPC) — Section 302
High Courts09 Aug 1921Dismissed
Kanhaiya Lal Vs Phul Chand and Another
Allahabad High Court · (1922) ILR (All) 130
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts09 Aug 1921Allowed
Soti Suraj Mal Vs Than Singh
Allahabad High Court · AIR 1922 All 352 : (1922) ILR (All) 146 : 64 Ind. Cas. 451
High Courts09 Aug 1921
Phulchand and Others Vs Kandhya Lal
Allahabad High Court · AIR 1922 All 247 : 65 Ind. Cas. 295
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts06 Aug 1921Dismissed
Baldeo Pandey Vs Emperor
Allahabad High Court · AIR 1921 All 168 : 64 Ind. Cas. 130
High Courts04 Aug 1921Dismissed
Syeeduddin Vs Latifunnissa and Musammat Shafiunnissa
Allahabad High Court · AIR 1922 All 391 : 64 Ind. Cas. 456
High Courts04 Aug 1921Dismissed
Parbhu Dayal Vs Jamil Ahmad and Another
Allahabad High Court · AIR 1922 All 160 : (1922) ILR (All) 117 : 64 Ind. Cas. 646
High Courts04 Aug 1921Dismissed
Latif-Un-Nissa Bibi Vs Said-Ud-Din and Shafi-Un-Nissa Bibi
Allahabad High Court · (1922) ILR (All) 114
High Courts04 Aug 1921
Sheikh Kallu and Another Vs Nadir Baksh and Another
Allahabad High Court · 64 Ind. Cas. 527
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 105
High Courts03 Aug 1921Dismissed
Lala Mahadeo Prasad Singh Vs Mata Prasad and Another
Allahabad High Court · 63 Ind. Cas. 721
High Courts03 Aug 1921Dismissed
Baldeo Singh Vs Ram Saroop and Others
Allahabad High Court · AIR 1921 All 174 : 64 Ind. Cas. 598
High Courts03 Aug 1921Dismissed
Mahadeo Prasad Singh Vs Mata Prasad and Another
Allahabad High Court · AIR 1922 All 297 : (1922) ILR (All) 44
High Courts01 Aug 1921Allowed
Lala Kannoo Mal and Another Vs Inderpal Singh and Others
Allahabad High Court · 64 Ind. Cas. 907
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 4Transfer of Property Act, 1882 — Section 83, 84
High Courts01 Aug 1921Dismissed
Shib Lal Gir Vs Thakur Damber Singh
Allahabad High Court · 64 Ind. Cas. 617
High Courts01 Aug 1921Disposed Of
Rani Dhandei Kuar Vs Chhotu Lal
Allahabad High Court · AIR 1922 All 442 : 64 Ind. Cas. 605
North Western Provinces Tenancy Act, 1901 — Section 202
High Courts01 Aug 1921Dismissed
Kannu Mal and Another Vs Indarpal Singh and Others
Allahabad High Court · (1922) ILR (All) 102
High Courts01 Aug 1921
Mathura Singh Vs Ram Lal Singh and Others
Allahabad High Court · 64 Ind. Cas. 486