High Courts30 Jul 1921
Girdhari Lal Vs Emperor
Allahabad High Court · AIR 1921 All 71(1) : 64 Ind. Cas. 136
COURT ARCHIVE
Allahabad High Court judgments, 1921
417 judgments · page 6 of 21
High Courts29 Jul 1921Allowed
Firm Chhajju Mal-Munna Lal Vs Firm Pyare Lal-Jumna Prasad
Allahabad High Court · 63 Ind. Cas. 858
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23
High Courts28 Jul 1921Dismissed
Bhup Singh Vs Jhamman Singh and Others
Allahabad High Court · 64 Ind. Cas. 630
High Courts27 Jul 1921Dismissed
Bankey Lal and Others Vs Meghraj and Another
Allahabad High Court · AIR 1921 All 177 : 63 Ind. Cas. 951
North Western Provinces Tenancy Act, 1901 — Section 195
High Courts27 Jul 1921Dismissed
Musammat Hijaban and Others Vs Ali Sher Khan
Allahabad High Court · AIR 1921 All 15 : 64 Ind. Cas. 117
High Courts26 Jul 1921Allowed
Chandu Lal Shah and Another Vs The Collector of Bareilly
Allahabad High Court · 64 Ind. Cas. 624
Land Acquisition Act, 1894 — Section 26, 27
High Courts26 Jul 1921Dismissed
Chandar Lal Sah and Another Vs Collector of Bareilly
Allahabad High Court · AIR 1922 All 203 : (1922) ILR (All) 86
High Courts26 Jul 1921Disposed Of
Ram Lal Vs Deo Raj
Allahabad High Court · AIR 1922 All 173 : (1922) ILR (All) 91
High Courts26 Jul 1921
Lachmi Narain alias Lalman Vs Nannha Mal and Another
Allahabad High Court · 64 Ind. Cas. 471
High Courts26 Jul 1921
Ram Lal Vs Deoraj
Allahabad High Court · 64 Ind. Cas. 601
Ajmer Courts Regulation, 1926 — Section 20
High Courts25 Jul 1921Dismissed
Haji Muhammad Yakub and Another Vs Lala Kanhai Lal and Another
Allahabad High Court · 64 Ind. Cas. 673
High Courts25 Jul 1921Partly Allowed
Har Prasad Vs Ram Chandar and Others
Allahabad High Court · AIR 1922 All 174 : (1922) ILR (All) 37
High Courts25 Jul 1921
Muhammad Yakub and Another Vs Kanhai Lal and Another
Allahabad High Court · AIR 1922 All 157 : (1922) ILR (All) 83
High Courts25 Jul 1921
Har Pershad Vs Ram Chander and Others
Allahabad High Court · 63 Ind. Cas. 750
Transfer of Property Act, 1882 — Section 58
High Courts20 Jul 1921
Rup Narain alias Rupai Pathak Vs Partap Pathak
Allahabad High Court · 64 Ind. Cas. 491
North Western Provinces Tenancy Act, 1901 — Section 202
High Courts19 Jul 1921Dismissed
Ram Subhag Singh and Others Vs Dip Narain Singh
Allahabad High Court · AIR 1922 All 158 : (1922) ILR (All) 74 : 64 Ind. Cas. 438
High Courts19 Jul 1921Dismissed
Sheo Pargash Ojha and Others Vs Kesho Prasad Singh
Allahabad High Court · (1922) ILR (All) 19
High Courts18 Jul 1921Dismissed
Shikri Prasad Vs Aziz Ali and Others
Allahabad High Court · (1922) ILR (All) 71
High Courts18 Jul 1921
Lala Shikri Prasad Vs Hafiz Aziz Ali and Others
Allahabad High Court · AIR 1922 All 196 : 63 Ind. Cas. 601
Transfer of Property Act, 1882 — Section 51