High Courts02 Jul 1921Disposed Off
Emperor Vs Kallu
Allahabad High Court · 64 Ind. Cas. 133
Penal Code, 1860 (IPC) — Section 304, 325
COURT ARCHIVE
Allahabad High Court judgments, 1921
417 judgments · page 8 of 21
High Courts02 Jul 1921
Bhadool Pandey and Others Vs Manni Pandey and Others
Allahabad High Court · 63 Ind. Cas. 318
Court Fees Act, 1870 — Section 4, 5
High Courts02 Jul 1921Dismissed
Jhamman Singh and Others Vs Bhup Singh Jhamman Singh and Others Vs Musammat Gurga Kunwar and Another
Allahabad High Court · (1922) ILR (All) 95
High Courts01 Jul 1921
Chahal and Others Vs Dwarka and Others
Allahabad High Court · 64 Ind. Cas. 484
High Courts01 Jul 1921
Bhadul Pande and Others Vs Manni Pande and Others
Allahabad High Court · AIR 1922 All 164 : (1922) ILR (All) 13
High Courts30 Jun 1921Dismissed
Muhammad Abdul Hadi Vs Baldeo Sahai
Allahabad High Court · AIR 1922 All 168 : (1922) ILR (All) 57 : 63 Ind. Cas. 831
High Courts30 Jun 1921Disposed Of
Ishri Prasad Vs Muhammad Hanif and Others
Allahabad High Court · (1922) ILR (All) 77
High Courts30 Jun 1921
Saiyed Muhammad Haneef and Others Vs B. Isri Prasad and Muhammad Askari
Allahabad High Court · 64 Ind. Cas. 768
Transfer of Property Act, 1882 — Section 59
High Courts29 Jun 1921Dismissed
Harjan Rai and Another Vs Mahabir Tewari and Others
Allahabad High Court · 64 Ind. Cas. 474
Evidence Act, 1872 — Section 115Transfer of Property Act, 1882 — Section 41
High Courts28 Jun 1921Dismissed
Bhagwan Dass Vs Gurdayal
Allahabad High Court · AIR 1921 All 188 : 64 Ind. Cas. 459
High Courts27 Jun 1921Dismissed
Babu Kishori Lal and Another Vs Ram Sunder and Another
Allahabad High Court · AIR 1921 All 193 : 64 Ind. Cas. 688
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10
High Courts27 Jun 1921
Ram Pal and Others Vs Musammat Batashia
Allahabad High Court · AIR 1921 All 199 : 64 Ind. Cas. 191
High Courts25 Jun 1921Dismissed
Ram Sarup and Another Vs Emperor
Allahabad High Court · 63 Ind. Cas. 620
Penal Code, 1860 (IPC) — Section 411
High Courts25 Jun 1921Dismissed
Badri Singh Vs Emperor through the Sub-Judge
Allahabad High Court · AIR 1921 All 210 : 63 Ind. Cas. 616
Criminal Procedure Code, 1898 (CrPC) — Section 476Penal Code, 1860 (IPC) — Section 467, 471
High Courts25 Jun 1921
Badal Ram Vs Jhulai
Allahabad High Court · AIR 1922 All 165 : 63 Ind. Cas. 861
Evidence Act, 1872 — Section 92(3)
High Courts23 Jun 1921
Jiwan Vs Emperor
Allahabad High Court · AIR 1921 All 206 : 67 Ind. Cas. 505
Criminal Procedure Code, 1898 (CrPC) — Section 537Criminal Procedure Code, 1898 (CrPC) — Section 537Criminal Procedure Code, 1898 (CrPC) — Section 537
High Courts23 Jun 1921
Mohan Lal Vs Emperor
Allahabad High Court · AIR 1921 All 205 : 64 Ind. Cas. 142
Registration Act, 1908 — Section 82, 83
High Courts23 Jun 1921
Alay Mohammad and Others Vs Emperor
Allahabad High Court · AIR 1922 All 457 : 64 Ind. Cas. 278
Criminal Procedure Code, 1898 (CrPC) — Section 54(1)
High Courts22 Jun 1921Dismissed
Abdul Rashid Vs Emperor
Allahabad High Court · 64 Ind. Cas. 141
Criminal Procedure Code, 1898 (CrPC) — Section 109