High Courts17 Jun 1921Dismissed
Krishna Chandra Mukerji Vs Anandi Prasad Dube and Ram Kumar Singh and Others
Allahabad High Court · (1922) ILR (All) 9
COURT ARCHIVE
Allahabad High Court judgments, 1921
417 judgments · page 9 of 21
High Courts17 Jun 1921Dismissed
Anandi Prasad Dube Vs Krishna Chandra Mukerji and Thakur Ram Kumar Singh and Others
Allahabad High Court · AIR 1922 All 185 : 63 Ind. Cas. 738
High Courts14 Jun 1921Dismissed
Lala Baijnath Das Vs Bishen Devi and Others
Allahabad High Court · 63 Ind. Cas. 676
Civil Procedure Code, 1908 (CPC) — Section 66
High Courts14 Jun 1921Dismissed
Baijnath Das Vs Bishan Devi and Another
Allahabad High Court · AIR 1921 All 185 : (1921) ILR (All) 711
High Courts14 Jun 1921Allowed
Bisheshar Singh Vs Hanuman Singh
Allahabad High Court · AIR 1922 All 314 : (1922) ILR (All) 1 : 63 Ind. Cas. 802
High Courts14 Jun 1921
Babu Sarbjit Singh Vs Raj Kumar Rai and Another
Allahabad High Court · 63 Ind. Cas. 806
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 35
High Courts14 Jun 1921
Sarabjit Singh Vs Raj Kumar Rai and Another
Allahabad High Court · AIR 1922 All 162 : (1922) ILR (All) 5
High Courts14 Jun 1921
Raja Makund Singh Vs Gopi Prasad and Others
Allahabad High Court · AIR 1921 All 238 : 64 Ind. Cas. 110
High Courts13 Jun 1921
Ram Sakhi Ram Vs Emperor
Allahabad High Court · AIR 1921 All 241 : 63 Ind. Cas. 408
High Courts01 Jun 1921
Hafiz Muhammad Ibrahim and Others Vs Pande Chandan Singh and Others
Allahabad High Court · 63 Ind. Cas. 727
High Courts31 May 1921Allowed
Ram Sarup and Another Vs Bharat Singh and Others
Allahabad High Court · (1921) ILR (All) 703
High Courts31 May 1921
Ram Sarup and Another Vs Bharat Singh, minor through Musammat Chittar Kuar and Others
Allahabad High Court · AIR 1921 All 113 : 64 Ind. Cas. 763
High Courts30 May 1921Dismissed
Manzur Hasan and Others Vs Muhammad Zaman and Others
Allahabad High Court · (1921) ILR (All) 692
High Courts26 May 1921
Firm Babu Lal Kedar Nath Vs Firm Net Ram Khiali Ram
Allahabad High Court · AIR 1922 All 400 : 64 Ind. Cas. 6
High Courts25 May 1921Dismissed
Molvi Mohammad Sami Ullah Vs Mukund Lal and Another
Allahabad High Court · AIR 1921 All 182 : 63 Ind. Cas. 980
High Courts25 May 1921Allowed
Makund Lal and Another Vs Sami-Ullah
Allahabad High Court · (1921) ILR (All) 688
High Courts23 May 1921Disposed Of
Mubarak Fatima Vs Muhammad Quli Khan
Allahabad High Court · AIR 1921 All 124 : (1921) ILR (All) 697 : 63 Ind. Cas. 976
High Courts23 May 1921Dismissed
Badri Narain and Another Vs Bechai and Chekhuri
Allahabad High Court · (1921) ILR (All) 681
High Courts23 May 1921
Bechai Vs Badri Narain and Another and Chekhuri
Allahabad High Court · AIR 1921 All 68 : 63 Ind. Cas. 292
Civil Procedure Code, 1908 (CPC) — Section 102