High Courts20 May 1921Allowed
Choube Tansuhk Rai and Another Vs Sri Gopal
Allahabad High Court · 63 Ind. Cas. 445
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 14
COURT ARCHIVE
Allahabad High Court judgments, 1921
417 judgments · page 10 of 21
High Courts20 May 1921Allowed
Tansukh Rai and Another Vs Sri Gopal
Allahabad High Court · AIR 1921 All 131 : (1921) ILR (All) 677
High Courts20 May 1921Disposed Of
Abdul Wahid Vs Mairaj Fatima and Another
Allahabad High Court · (1921) ILR (All) 673
High Courts20 May 1921
Musammat Mairaj Fatima and Another Vs Hafiz Abdul Waheed
Allahabad High Court · AIR 1921 All 175 : 63 Ind. Cas. 286
Evidence Act, 1872 — Section 107, 108
High Courts20 May 1921
Shiam Sunder Vs Emperor
Allahabad High Court · AIR 1921 All 234 : 63 Ind. Cas. 827
Arms Act, 1959 — Section 20Criminal Procedure Code, 1898 (CrPC) — Section 337
High Courts18 May 1921Dismissed
Nathi and Another Vs Trusi and Another
Allahabad High Court · 63 Ind. Cas. 886
High Courts18 May 1921Disposed Of
Nathi and Another Vs Tursi and Another
Allahabad High Court · AIR 1921 All 192(1) : (1921) ILR (All) 671
High Courts18 May 1921
Bindeshri Pershad and Another Vs B. Afzal Khan and Others
Allahabad High Court · AIR 1921 All 242 : 63 Ind. Cas. 344
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1
High Courts17 May 1921Dismissed
Khadim Ali Vs Emperor
Allahabad High Court · AIR 1921 All 94 : 63 Ind. Cas. 414
Penal Code, 1860 (IPC) — Section 466, 468
High Courts17 May 1921
B. Saudagar Singh and Another Vs Ganga Singh and Others
Allahabad High Court · AIR 1921 All 110 : 63 Ind. Cas. 274
North Western Provinces Tenancy Act, 1901 — Section 79, 95
High Courts17 May 1921
Sukhpal Singh Vs Haji Abdur Rahman and Others
Allahabad High Court · AIR 1921 All 159 : 63 Ind. Cas. 889
High Courts16 May 1921Dismissed
Firm Kirpa Ram Sita Ram Vs Firm Mangal Sen Bishan Mal
Allahabad High Court · AIR 1922 All 367 : 65 Ind. Cas. 93
Civil Procedure Code, 1908 (CPC) — Section 20
High Courts14 May 1921Dismissed
Bhairon Ghulam and Others Vs Ram Autar Singh Chandrabhan Singh and Others Vs Chaudhri Lekhraj Singh
Allahabad High Court · AIR 1921 All 23 : 63 Ind. Cas. 338
Civil Procedure Code, 1908 (CPC) — Section 122Limitation Act, 1963 — Section 5
High Courts14 May 1921Dismissed
Ram Autar Singh Vs Bhairon Ghulam and Others
Allahabad High Court · (1921) ILR (All) 660
High Courts13 May 1921Dismissed
Muhammad Muin-Ud-Din and Another Vs Musammat Jamal Fatima
Allahabad High Court · AIR 1921 All 152 : 63 Ind. Cas. 883
Contract Act, 1872 — Section 23
High Courts13 May 1921Dismissed
Jamal Fatima Vs Muhammad Muin-Ud-Din and Another
Allahabad High Court · (1921) ILR (All) 650
High Courts13 May 1921
Bisheshwar Dayal Vs Emperor
Allahabad High Court · 63 Ind. Cas. 452
Criminal Procedure Code, 1898 (CrPC) — Section 110
High Courts13 May 1921
Bhagwant Kishore Vs Sanwal Das
Allahabad High Court · AIR 1921 All 246 : 61 Ind. Cas. 802
Provincial Insolvency Act, 1920 — Section 43
High Courts12 May 1921Dismissed
Ram Sahai and Others Vs Parbhu Dayal
Allahabad High Court · AIR 1921 All 137 : 63 Ind. Cas. 358
Transfer of Property Act, 1882 — Section 38