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Allahabad High Court judgments, 1921

417 judgments · page 12 of 21

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High Courts29 Apr 1921Dismissed

Bhabuti and Others Vs Emperor

Allahabad High Court · AIR 1921 All 32 : 63 Ind. Cas. 455

Evidence Act, 1872 — Section 30Penal Code, 1860 (IPC) — Section 400
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High Courts27 Apr 1921Allowed

Natha and Others Vs Gobind Ram

Allahabad High Court · AIR 1921 All 28 : 64 Ind. Cas. 153

North Western Provinces Tenancy Act, 1901 — Section 51
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High Courts27 Apr 1921Dismissed

Muhammad Mashkur Ali Khan and Another Vs Roshan Lal and Muhammad Tahsin Ali Khan

Allahabad High Court · (1921) ILR (All) 612

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High Courts27 Apr 1921Allowed

Jalesar Sahu Vs Raj Mangal and Others

Allahabad High Court · AIR 1921 All 168(1) : 63 Ind. Cas. 437

North Western Provinces Tenancy Act, 1901 — Section 18
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High Courts27 Apr 1921

Jalesar Shau Vs Raj Mangal and Others

Allahabad High Court · (1921) ILR (All) 606

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High Courts27 Apr 1921

Seth Roshan Lal Vs Muhammad Mashkur Ali Khan and Another and Muhammad Tahsin Ali Khan

Allahabad High Court · AIR 1921 All 142(1) : 63 Ind. Cas. 909

Civil Procedure Code, 1908 (CPC) — Section 63
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High Courts26 Apr 1921Dismissed

Doorvas J. Subbayyar and Another Vs The Firm of K.M. Subbarayalua Iyer and Son. by Managing Agent, K.M. S.R. Kuppuswami Iyer

Allahabad High Court · 68 Ind. Cas. 759

Evidence Act, 1872 — Section 92
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High Courts25 Apr 1921Dismissed

Ishri Rai Vs Raghupat Narain Rai and Others

Allahabad High Court · AIR 1921 All 119 : 63 Ind. Cas. 907

Limitation Act, 1908 — Article 182(5)
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High Courts22 Apr 1921

Daulat Singh and Another Vs Inder Singh

Allahabad High Court · 63 Ind. Cas. 97

North Western Provinces Tenancy Act, 1901 — Section 167
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High Courts20 Apr 1921Dismissed

Babu Lal and Another Vs Muhammad Ghazanfar-Ullah

Allahabad High Court · (1921) ILR (All) 614

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High Courts19 Apr 1921

Bhagwati Pershad Vs Babu Lal and Others

Allahabad High Court · 63 Ind. Cas. 548

Contract Act, 1872 — Section 239
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High Courts18 Apr 1921Disposed Of

Musammat Godhni Vs Shyam Lal and Others

Allahabad High Court · AIR 1921 All 264 : 63 Ind. Cas. 737

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High Courts18 Apr 1921

Karimullah and Another Vs Atma Ram

Allahabad High Court · AIR 1921 All 53 : 63 Ind. Cas. 295

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High Courts18 Apr 1921

Saqib Husain and Another Vs Nand Kishore alias Anandi Pershad

Allahabad High Court · AIR 1921 All 236 : 63 Ind. Cas. 891

Civil Procedure Code, 1908 (CPC) — Section 115North Western Provinces Tenancy Act, 1901 — Section 58(b)
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High Courts15 Apr 1921Allowed

Ram Sahai and Others Vs Emperor

Allahabad High Court · 61 Ind. Cas. 525

Criminal Procedure Code, 1898 (CrPC) — Section 239
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High Courts15 Apr 1921Dismissed

Sheo Ratan Pande Vs Sheo Ram Pande and Lachminia Pandain

Allahabad High Court · (1921) ILR (All) 604

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High Courts15 Apr 1921

Sheo Ram Pande and Others Vs Sheo Ratan Pande and Another

Allahabad High Court · AIR 1921 All 163 : 63 Ind. Cas. 279

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High Courts14 Apr 1921Allowed

Sri Newas Vs Ramdeo

Allahabad High Court · 64 Ind. Cas. 65

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High Courts14 Apr 1921Allowed

Musammat Rampiari and Another Vs Musammat Krishna Piari

Allahabad High Court · AIR 1921 All 50 : 63 Ind. Cas. 301

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High Courts14 Apr 1921Allowed

Krishna Piari Vs Ram Piari and Another

Allahabad High Court · (1921) ILR (All) 600

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