High Courts07 Jan 1921Dismissed
Hikmat Ullah Khan Vs Abdul Azim Khan and Others
Allahabad High Court · AIR 1921 All 218 : 61 Ind. Cas. 412
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 25
COURT ARCHIVE
Allahabad High Court judgments, 1921
417 judgments · page 21 of 21
High Courts07 Jan 1921Disposed Of
Shambhu Nath Vs Lala Badri Das
Allahabad High Court · AIR 1921 All 210(1) : 61 Ind. Cas. 410
Limitation Act, 1963 — Section 5
High Courts07 Jan 1921Disposed Of
Badri Das Vs Shambhu Nath
Allahabad High Court · (1921) ILR (All) 392
High Courts06 Jan 1921Dismissed
Jwala Prasad Singhal and Another Vs Ghafur Bakhsh and Sons
Allahabad High Court · (1921) 01 AHC CK 0036
High Courts06 Jan 1921
Firm of Sheikh Ghafoor Bakhsh and Sons, Proprietors of Abdul Ulai Press Vs Babu Jwala Prasad Singhal and Another
Allahabad High Court · 61 Ind. Cas. 394
Press and Registration of Books Act, 1867 — Section 18
High Courts06 Jan 1921
Lala Madho Prasad and Others Vs Musammat Draupadi Bibi
Allahabad High Court · 61 Ind. Cas. 417
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1
High Courts05 Jan 1921Dismissed
Rup Narain and Others Vs Sheo Prakash
Allahabad High Court · AIR 1921 All 134 : (1921) ILR (All) 405
High Courts05 Jan 1921Dismissed
Man Kunwar Vs Dilip Singh, Lajja and Others
Allahabad High Court · (1921) ILR (All) 389
High Courts05 Jan 1921
Rup Narain and Others Vs Sheo Prakash alias Munnu Lal
Allahabad High Court · 61 Ind. Cas. 129
Civil Procedure Code, 1908 (CPC) — Section 48
High Courts05 Jan 1921
Dalip Singh Vs Musammat Man Kuar and Others
Allahabad High Court · AIR 1921 All 398 : 61 Ind. Cas. 156
High Courts04 Jan 1921Dismissed
Hakim Naziruddin and Another Vs Musammat Achchi Begam
Allahabad High Court · 64 Ind. Cas. 988
North Western Provinces Tenancy Act, 1901 — Section 164North Western Provinces Tenancy Act, 1901 — Section 164North Western Provinces Tenancy Act, 1901 — Section 164
High Courts04 Jan 1921Dismissed
Madho Prasad and Others Vs Draupadi Bibi
Allahabad High Court · AIR 1921 All 99 : (1921) ILR (All) 383
High Courts04 Jan 1921Dismissed
Emperor Vs Birju Marwari and Others
Allahabad High Court · (1922) ILR (All) 157
Criminal Procedure Code, 1898 (CrPC) — Section 531, 9
High Courts04 Jan 1921
Haji Husain Baksh and Another Vs Firm Lachhman Das-Mathra Das
Allahabad High Court · 64 Ind. Cas. 934
High Courts04 Jan 1921
Lala Hardeo Prasad and Others Vs Ganga Sahai and Others
Allahabad High Court · AIR 1921 All 197 : 61 Ind. Cas. 48
Transfer of Property Act, 1882 — Section 83
High Courts03 Jan 1921Dismissed
Muhammad Mubarak Husain and Another Vs Sahu Bimal Prasad
Allahabad High Court · AIR 1922 All 62 : 65 Ind. Cas. 91
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 57