High Courts21 Jan 1921
Ram Ghulam and Another Vs Musammat Menda
Allahabad High Court · AIR 1921 All 52(1) : 60 Ind. Cas. 869
COURT ARCHIVE
Allahabad High Court judgments, 1921
417 judgments · page 20 of 21
High Courts21 Jan 1921
Mirza Syed Ahmad Beg and Another Vs Dharmun Rai and Others
Allahabad High Court · 60 Ind. Cas. 760
Transfer of Property Act, 1882 — Section 83
High Courts18 Jan 1921Dismissed
Radah Madho Lalji Vs Ram Sewak and Another
Allahabad High Court · (1921) ILR (All) 422
High Courts18 Jan 1921
Sri Thakur Radha Madho Lalji through Ram Dass Vs Ram Sewak and Another
Allahabad High Court · AIR 1921 All 77 : 62 Ind. Cas. 739
High Courts18 Jan 1921
Mohammad Bax and Others Vs Musammat Piari alias Nasiban and Others
Allahabad High Court · 62 Ind. Cas. 744
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts17 Jan 1921
Babu Gulzari Lal Vs Sheikh Maqbool Ahmad
Allahabad High Court · AIR 1921 All 40 : 62 Ind. Cas. 695
High Courts15 Jan 1921Dismissed
Chulhi Upadhya Vs Baddri Upadhya and Others
Allahabad High Court · AIR 1921 All 225 : 62 Ind. Cas. 672
Civil Procedure Code, 1908 (CPC) — Section 68Civil Procedure Code, 1908 (CPC) — Section 68Civil Procedure Code, 1908 (CPC) — Section 68
High Courts15 Jan 1921Allowed
Musammat Said-Un-Nissa Bibi Vs Fida Husain and Others
Allahabad High Court · AIR 1921 All 112 : 61 Ind. Cas. 385
North Western Provinces Tenancy Act, 1901 — Section 196, 197
High Courts15 Jan 1921Dismissed
Abdul Jalil Khan and Others Vs Obed-Ullah Khan and Others
Allahabad High Court · AIR 1921 All 165 : (1921) ILR (All) 416
High Courts15 Jan 1921
Kunwar Mohammad Abdul Jalil Khan and Others Vs Kunwar Mohammad Ubedullah Khan and Others
Allahabad High Court · 62 Ind. Cas. 725
Civil Procedure Code, 1908 (CPC) — Section 66
High Courts14 Jan 1921Dismissed
Chaudhry Brahm Singh and Another Vs Bhandu
Allahabad High Court · AIR 1921 All 102 : 62 Ind. Cas. 687
High Courts14 Jan 1921Dismissed
Ram Charan and Another Vs Mewa Ram
Allahabad High Court · AIR 1921 All 211 : (1921) ILR (All) 409 : 61 Ind. Cas. 513
High Courts11 Jan 1921Dismissed
Qasim Ali Vs Emperor through the District Judge of Saharanpur
Allahabad High Court · 64 Ind. Cas. 37
High Courts11 Jan 1921Allowed
Dasrathman Tiwari and Another Vs Param Hansman Tiwari and Another
Allahabad High Court · (1921) ILR (All) 445
High Courts11 Jan 1921Dismissed
In Re: Qasim Ali, An Insolvent
Allahabad High Court · (1921) ILR (All) 406
High Courts11 Jan 1921
Chiranji Singh and Others Vs Dharam Singh
Allahabad High Court · AIR 1921 All 173 : (1921) ILR (All) 402
High Courts11 Jan 1921
Bohra Bhupal Vs Kundan Lal
Allahabad High Court · AIR 1921 All 45 : 60 Ind. Cas. 846
Civil Procedure Code, 1908 (CPC) — Section 64
High Courts08 Jan 1921Allowed
B. Sital Prasad Vs Clements Robson and Co. and Another
Allahabad High Court · AIR 1921 All 199(1) : 61 Ind. Cas. 401
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 50(2)
High Courts08 Jan 1921Allowed
Clement Robson and Company Vs Sital Prasad and Sadhu Ram
Allahabad High Court · (1921) ILR (All) 394