High Courts04 Feb 1921

Harak Narain and Others Vs Emperor

Allahabad High Court · AIR 1921 All 126 : 62 Ind. Cas. 408

Criminal Procedure Code, 1898 (CrPC) — Section 397Criminal Procedure Code, 1898 (CrPC) — Section 397Criminal Procedure Code, 1898 (CrPC) — Section 397
High Courts01 Feb 1921Dismissed

Saiyed Murtaza Husain and Others Vs Ziaul Hasan

Allahabad High Court · AIR 1921 All 59 : 62 Ind. Cas. 684

North Western Provinces Tenancy Act, 1901 — Section 201(3)North Western Provinces Tenancy Act, 1901 — Section 201(3)North Western Provinces Tenancy Act, 1901 — Section 201(3)