High Courts21 Feb 1921
Behari Lal Sahu and After his Death Baldeo Prasad and Others Vs Shaikh Muhammad Husain and after his Death Musammat Hanifa Bibi and Others
Allahabad High Court · 63 Ind. Cas. 574
COURT ARCHIVE
Allahabad High Court judgments, 1921
417 judgments · page 17 of 21
High Courts18 Feb 1921Dismissed
Lala Nihal Chand and Others Vs Kanhai and Others
Allahabad High Court · AIR 1921 All 80 : 62 Ind. Cas. 544
Agriculturists Loans Act, 1884 — Section 5Agriculturists Loans Act, 1884 — Section 5Agriculturists Loans Act, 1884 — Section 5
High Courts18 Feb 1921Dismissed
Pahelwan Singh Vs Sahib Singh
Allahabad High Court · AIR 1921 All 76 : 62 Ind. Cas. 869
Criminal Procedure Code, 1898 (CrPC) — Section 439
High Courts18 Feb 1921
Ram Anand Vs Musammat Sheo Bala and Another
Allahabad High Court · 63 Ind. Cas. 809
Civil Procedure Code, 1908 (CPC) — Section 115Specific Relief Act, 1877 — Section 9
High Courts18 Feb 1921
M. Debi Sahai Vs Raghunath Sahai
Allahabad High Court · 61 Ind. Cas. 173
Criminal Procedure Code, 1898 (CrPC) — Section 195
High Courts16 Feb 1921
Gokul Singh Vs Gokul Singh and Another
Allahabad High Court · 62 Ind. Cas. 111
High Courts14 Feb 1921Dismissed
Muhammad Habib-Ullah Vs Bird and Company
Allahabad High Court · (1921) ILR (All) 257
High Courts11 Feb 1921Dismissed
Maiku Lal Vs Mulaim Singh and Others
Allahabad High Court · AIR 1921 All 130 : 62 Ind. Cas. 910
High Courts11 Feb 1921Dismissed
Hari Maulvi Mohammad Yunis Vs Mohammad Ishaq Khan and Others
Allahabad High Court · 62 Ind. Cas. 896
High Courts11 Feb 1921Dismissed
Muhammad Yunus Vs Muhammad Ishaq Khan and Others
Allahabad High Court · AIR 1921 All 103 : (1921) ILR (All) 487
High Courts11 Feb 1921
Ghurey Vs Sanwalia
Allahabad High Court · 61 Ind. Cas. 777
Civil Procedure Code, 1908 (CPC) — Section 60(6)
High Courts10 Feb 1921Disposed Of
Sheikh Habibul Rahman Vs Musammat Rasul Bandi and Another
Allahabad High Court · AIR 1921 All 81 : 62 Ind. Cas. 859
Limitation Act, 1963 — Section 20
High Courts10 Feb 1921Disposed Of
Ram Surat Misra and Others Vs Gur Prasad and Another
Allahabad High Court · AIR 1921 All 48 : (1921) ILR (All) 484 : 63 Ind. Cas. 998
High Courts10 Feb 1921
The People''s Industrial Bank Limited Vs Govind Das Dube
Allahabad High Court · AIR 1921 All 107 : 63 Ind. Cas. 607
Companies Act, 1832 — Section 169
High Courts09 Feb 1921Disposed Of
The Peoples Industrial Bank, Ld., in Liquidation Vs B. Jalpa Prasad
Allahabad High Court · AIR 1921 All 135 : 62 Ind. Cas. 450
High Courts09 Feb 1921Allowed
Musammat Sham Devi Vs Babu Birbhadra Prasad, minor, through Musammat Munni Debi and Others
Allahabad High Court · AIR 1921 All 178 : 62 Ind. Cas. 432
High Courts09 Feb 1921Dismissed
Emperor Vs Chandan and Another
Allahabad High Court · (1921) ILR (All) 483
High Courts09 Feb 1921Allowed
Birbhadra Prasad and Others Vs Sham Dei
Allahabad High Court · (1921) ILR (All) 463
High Courts09 Feb 1921
Chandan and Another Vs Emperor
Allahabad High Court · AIR 1921 All 35(1) : 61 Ind. Cas. 209
Penal Code, 1860 (IPC) — Section 325
High Courts09 Feb 1921
Nahar Singh Vs Emperor
Allahabad High Court · AIR 1921 All 61 : 62 Ind. Cas. 583
Criminal Procedure Code, 1898 (CrPC) — Section 164Criminal Procedure Code, 1898 (CrPC) — Section 164Criminal Procedure Code, 1898 (CrPC) — Section 164