High Courts16 Mar 1921
Haji Bashir Ahmad Khan Vs Nazir Ahmad Khan and Another
Allahabad High Court · AIR 1921 All 74 : 63 Ind. Cas. 495
Transfer of Property Act, 1882 — Section 55, 55(4)(6)
COURT ARCHIVE
Allahabad High Court judgments, 1921
417 judgments · page 15 of 21
High Courts14 Mar 1921Allowed
Musammat Khazano and Another Vs Banwari Lal and Others
Allahabad High Court · 63 Ind. Cas. 519
High Courts12 Mar 1921Allowed
Sabir Husain and Others Vs Emperor
Allahabad High Court · AIR 1921 All 261 : 63 Ind. Cas. 157
Criminal Procedure Code, 1898 (CrPC) — Section 106Penal Code, 1860 (IPC) — Section 147, 323
High Courts12 Mar 1921
Benarsi Vs Syed Altaf Husain
Allahabad High Court · 63 Ind. Cas. 171
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8
High Courts11 Mar 1921Dismissed
Emperor Vs Hira Lal
Allahabad High Court · 61 Ind. Cas. 165
Penal Code, 1860 (IPC) — Section 302
High Courts10 Mar 1921Dismissed
Hadeo Rai and Others Vs Baldeo Rai and Others
Allahabad High Court · 63 Ind. Cas. 504
Transfer of Property Act, 1882 — Section 89
High Courts10 Mar 1921Dismissed
Baldeo Rai and Others Vs Mahadeo Rai and Others
Allahabad High Court · (1921) ILR (All) 539
High Courts09 Mar 1921
Ghisiawan Pande Vs Musammat Raj Kumari and Others
Allahabad High Court · 63 Ind. Cas. 556
High Courts05 Mar 1921
Damarcha Vs Emperor
Allahabad High Court · AIR 1921 All 148 : 62 Ind. Cas. 192
Penal Code, 1860 (IPC) — Section 325Penal Code, 1860 (IPC) — Section 325Penal Code, 1860 (IPC) — Section 325
High Courts04 Mar 1921Dismissed
Kalka Das Vs Gajju Singh and Another
Allahabad High Court · AIR 1921 All 13 : (1921) ILR (All) 510 : 62 Ind. Cas. 897
High Courts04 Mar 1921
Parshotam Saran Vs Hargu Lal and Pahladi Lal
Allahabad High Court · 63 Ind. Cas. 837
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 5
High Courts03 Mar 1921Dismissed
Misir Girdhari Lal and Others Vs Gobind Ram
Allahabad High Court · AIR 1921 All 171 : 63 Ind. Cas. 25
High Courts03 Mar 1921Dismissed
Ram Dhari Upadhia and Others Vs Babulal Upadhia
Allahabad High Court · 65 Ind. Cas. 101
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts03 Mar 1921
Musammat Hira Kuar Vs Gambhir Singh and Others
Allahabad High Court · AIR 1921 All 143 : 62 Ind. Cas. 985
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 7
High Courts02 Mar 1921Dismissed
Muhammad Ismail and Another Vs Muhammad Ishaq and Others
Allahabad High Court · AIR 1921 All 224 : (1921) ILR (All) 508
High Courts02 Mar 1921Dismissed
Ram Dhan and Others Vs Prayag Narain and Others
Allahabad High Court · (1921) ILR (All) 503
High Courts02 Mar 1921
Ram Dhan and Others Vs Prag Narain and Others
Allahabad High Court · 62 Ind. Cas. 862
Transfer of Property Act, 1882 — Section 123
High Courts02 Mar 1921
Sheikh Muhammad Ismail and Another Vs Muhammad Ishaq and Others
Allahabad High Court · 62 Ind. Cas. 904
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts02 Mar 1921
Muhammad Shafi and Another Vs Nanhe
Allahabad High Court · AIR 1921 All 140 : 63 Ind. Cas. 921
High Courts01 Mar 1921Dismissed
Bhudeo Vs Musammat Baikunthi
Allahabad High Court · 63 Ind. Cas. 239
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 4