High Courts25 Feb 1921Dismissed

Mahfuz Hasan Vs Mazhar Ali Khan

Allahabad High Court · 62 Ind. Cas. 273

Pensions Act, 1871 — Section 11, 12Pensions Act, 1871 — Section 11, 12Pensions Act, 1871 — Section 11, 12
High Courts21 Feb 1921Allowed

Sanuman and Others Vs Emperor

Allahabad High Court · AIR 1921 All 19 : 63 Ind. Cas. 401

Criminal Procedure Code, 1898 (CrPC) — Section 293Penal Code, 1860 (IPC) — Section 395