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Allahabad High Court judgments, 1921

417 judgments · page 14 of 21

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High Courts31 Mar 1921Dismissed

Darbari Lal Vs Gobind Ram and Others

Allahabad High Court · AIR 1921 All 237 : (1921) ILR (All) 558 : 63 Ind. Cas. 524

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High Courts30 Mar 1921Dismissed

Nand Ram Vs Shiam Sarup and Another

Allahabad High Court · (1921) ILR (All) 555

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High Courts30 Mar 1921Disposed Of

Sushil Chandra Das and Co. Vs Sita Ram Nath Mal

Allahabad High Court · (1921) ILR (All) 553

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High Courts30 Mar 1921

Shiam Sarup and Another Vs Nand Ram

Allahabad High Court · AIR 1921 All 232 : 63 Ind. Cas. 366

Provincial Insolvency Act, 1920 — Section 16(5)
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High Courts30 Mar 1921

Firm Sita-Ram-Nathmal Vs Sushil Chandra Das and Co.

Allahabad High Court · AIR 1921 All 219 : 63 Ind. Cas. 813

Arbitration Act, 1940 — Section 19
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High Courts30 Mar 1921Allowed

Harbans Nath Tewari and Others Vs Achraj Nath and Others

Allahabad High Court · 65 Ind. Cas. 16

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High Courts29 Mar 1921Allowed

Mr. J.N. Cocolas Vs Emperor

Allahabad High Court · AIR 1921 All 229 : 61 Ind. Cas. 225

Factories Act, 1948 — Section 24, 27
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High Courts29 Mar 1921Dismissed

Musammat Jamilunnissa Bibi Vs B. Mathura Parshad

Allahabad High Court · AIR 1921 All 208 : 63 Ind. Cas. 362

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High Courts29 Mar 1921Dismissed

Mathura Prasad Vs Jamil-Un-Nissa Bibi

Allahabad High Court · (1921) ILR (All) 550

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High Courts24 Mar 1921

Hargu Lal and Pahladi Lal Vs Purshottam Saran

Allahabad High Court · (1921) ILR (All) 513

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High Courts21 Mar 1921Dismissed

Ramraj Singh Vs Rabi Prasad

Allahabad High Court · 63 Ind. Cas. 140

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89
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High Courts18 Mar 1921Allowed

Sita Ram Tiwari Vs Katwari and Others

Allahabad High Court · (1921) ILR (All) 547

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High Courts18 Mar 1921Dismissed

Hanwant Singh Vs Jang Bahadur Singh and Another

Allahabad High Court · (1921) ILR (All) 520

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High Courts18 Mar 1921Allowed

Lakhrani Vs Gobind Upadhya and Others

Allahabad High Court · (1921) ILR (All) 515

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High Courts18 Mar 1921Dismissed

Thakur Jang Bahadur Singh and Another Vs Thakur Hanwant Singh

Allahabad High Court · AIR 1921 All 9 : 63 Ind. Cas. 212

Civil Procedure Code, 1882 — Section 318
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High Courts18 Mar 1921Allowed

Govind Upadhya and Others Vs Musammat Lakhrani

Allahabad High Court · AIR 1921 All 109 : 63 Ind. Cas. 221

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High Courts17 Mar 1921Dismissed

Gauri Shankar Vs Chaudhry Jagannath

Allahabad High Court · 63 Ind. Cas. 841

Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1
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High Courts17 Mar 1921

Lala Ajodhya Prasad Vs Musammat Katori

Allahabad High Court · 61 Ind. Cas. 484

Civil Procedure Code, 1908 (CPC) — Order 34 Rule 4
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High Courts16 Mar 1921Dismissed

Ram Sahai Vs Chhotey Lal

Allahabad High Court · AIR 1921 All 256 : 63 Ind. Cas. 567

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High Courts16 Mar 1921Dismissed

Nazir Ahmad Khan and Another Vs Bashir Ahmad Khan

Allahabad High Court · (1921) ILR (All) 544

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