High Courts13 Apr 1921Disposed Of
Guman Singh Vs Raghunath Singh
Allahabad High Court · 63 Ind. Cas. 107
COURT ARCHIVE
Allahabad High Court judgments, 1921
417 judgments · page 13 of 21
High Courts12 Apr 1921Dismissed
Pancham and Others Vs Ansar Husain and Others
Allahabad High Court · AIR 1921 All 296 : 63 Ind. Cas. 441
Transfer of Property Act, 1882 — Section 83
High Courts12 Apr 1921Allowed
Suraj Prasad Vs Ganesh Ram and Others
Allahabad High Court · AIR 1921 All 235 : (1921) ILR (All) 581
High Courts12 Apr 1921Allowed
Pandit Suraj Prasad Vs Pandit Ganesh Ram Jaini and Others
Allahabad High Court · 63 Ind. Cas. 94
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12
High Courts11 Apr 1921
Chand Behari Lal and Others Vs Nannua and Others
Allahabad High Court · 63 Ind. Cas. 222
High Courts11 Apr 1921
Mewa Ram Vs Buddhu Lal and Another
Allahabad High Court · (1921) ILR (All) 564
High Courts09 Apr 1921Dismissed
Nand Ram Vs Khazan and Another
Allahabad High Court · AIR 1921 All 266 : 61 Ind. Cas. 161
High Courts09 Apr 1921Allowed
Ashutosh Gangoli Vs Brij Narain Lal
Allahabad High Court · 61 Ind. Cas. 521
Criminal Procedure Code, 1898 (CrPC) — Section 476
High Courts09 Apr 1921Disposed Of
Rama Shankar Prasad Vs Ghulam Husain and Others
Allahabad High Court · AIR 1921 All 323 : (1921) ILR (All) 589 : 63 Ind. Cas. 209
High Courts09 Apr 1921
Hakim Zahur Ahmad Vs Fateh Ullah
Allahabad High Court · 64 Ind. Cas. 962
Civil Procedure Code, 1908 (CPC) — Section 35Civil Procedure Code, 1908 (CPC) — Section 35Civil Procedure Code, 1908 (CPC) — Section 35
High Courts08 Apr 1921Dismissed
Sri Thakurji through Parmeshwar Dass Vs Nanda Ahir
Allahabad High Court · AIR 1921 All 333 : 63 Ind. Cas. 546
High Courts08 Apr 1921
Debi Prasad Vs Kedar Singh and Others
Allahabad High Court · AIR 1921 All 280 : 63 Ind. Cas. 563
Transfer of Property Act, 1882 — Section 83
High Courts07 Apr 1921
Abdul Aziz Vs Munna Lal and Others
Allahabad High Court · AIR 1921 All 325 : 63 Ind. Cas. 435
Contract Act, 1872 — Section 60Presidency Small Cause Courts Act, 1882 — Section 25
High Courts07 Apr 1921
Lila Dhar, minor, through Baid Ram Vs Piarey Lal
Allahabad High Court · AIR 1921 All 326 : 62 Ind. Cas. 258
High Courts06 Apr 1921Allowed
Ranchhor Das Vs Har Kishan Das and Another
Allahabad High Court · AIR 1921 All 335(1) : 63 Ind. Cas. 501
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts06 Apr 1921
Musammat Hanifunnissa and Another Vs Chunni Lal and Others
Allahabad High Court · AIR 1921 All 321 : 63 Ind. Cas. 184
Civil Procedure Code, 1908 (CPC) — Section 144
High Courts04 Apr 1921
Sri Thakurji Maharaj Birajman Mandir Thakurduara Vs Hirde Narain and Others
Allahabad High Court · 63 Ind. Cas. 811
Evidence Act, 1872 — Section 42
High Courts02 Apr 1921Dismissed
Chhiddu Vs Carew and Company Limited
Allahabad High Court · 63 Ind. Cas. 138
Evidence Act, 1872 — Section 98
High Courts31 Mar 1921Dismissed
Firm Sitaram Nathmal Vs Firm Sushil Chandra Das
Allahabad High Court · 64 Ind. Cas. 706
Arbitration Act, 1899 — Section 11