High Courts26 Jan 1921Dismissed
Buddhoo Lal and Another Vs Mewa Ram
Allahabad High Court · AIR 1921 All 1 : 63 Ind. Cas. 15
Civil Procedure Code, 1908 (CPC) — Section 115
COURT ARCHIVE
Allahabad High Court judgments, 1921
417 judgments · page 19 of 21
High Courts25 Jan 1921Dismissed
Lalman alias Laloo and Others Vs Gopi Nath and Others
Allahabad High Court · 61 Ind. Cas. 888
High Courts25 Jan 1921Dismissed
Kandhai Pande Vs Musammat Dachchina Misirain and Another
Allahabad High Court · AIR 1921 All 78 : 60 Ind. Cas. 784
Specific Relief Act, 1877 — Section 42
High Courts25 Jan 1921Dismissed
Abdul Aziz Vs Bohra Tara Chand
Allahabad High Court · AIR 1921 All 86 : 60 Ind. Cas. 800
High Courts25 Jan 1921Dismissed
Musammat Govindi Vs Sahib Ram
Allahabad High Court · (1921) ILR (All) 440
High Courts25 Jan 1921
Raghubir Singh and Others Vs Musammat Lakhan
Allahabad High Court · 61 Ind. Cas. 885
United Provinces Land Revenue Act, 1901 — Section 111
High Courts25 Jan 1921
Madho Prasad and Another Vs Pearey Lal and Another
Allahabad High Court · AIR 1921 All 220 : 62 Ind. Cas. 719
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 43, 145Civil Procedure Code, 1908 (CPC) — Order 21 Rule 43, 145Civil Procedure Code, 1908 (CPC) — Order 21 Rule 43, 145
High Courts25 Jan 1921
Saheb Ram Vs Musammat Gobind
Allahabad High Court · AIR 1921 All 155 : 60 Ind. Cas. 774
Succession Certificate Act, 1889 — Section 4
High Courts25 Jan 1921
Lala Ganesh Rai Vs Musammat Faizan and Abdul Subhan
Allahabad High Court · 61 Ind. Cas. 890
High Courts24 Jan 1921Dismissed
Sarju Prasad Vs Ram Sarup
Allahabad High Court · AIR 1921 All 34 : 60 Ind. Cas. 755
High Courts24 Jan 1921Dismissed
Sitla Bakhsh Singh Vs Sital Singh and Others
Allahabad High Court · (1921) 01 AHC CK 0043
High Courts24 Jan 1921Dismissed
Bhupal Kurmi Vs Pearey Lal and Others
Allahabad High Court · 63 Ind. Cas. 230
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 8, 115
High Courts24 Jan 1921Allowed
Mul Chand and Nemi Chand Vs Basdeo, Ram Sarup and Others
Allahabad High Court · (1921) ILR (All) 438
High Courts24 Jan 1921
Firm Basdeo Ram Sarup and Others Vs Firm Seth Mulchand Nemichand
Allahabad High Court · AIR 1921 All 144 : 62 Ind. Cas. 689
Presidency Small Cause Courts Act, 1882 — Section 17Presidency Small Cause Courts Act, 1882 — Section 17Presidency Small Cause Courts Act, 1882 — Section 17
High Courts22 Jan 1921Disposed Of
The Official Liquidator of the Kayasth Trading and Banking Corporation Ltd. Vs B. Satnarain Singh and Others
Allahabad High Court · 60 Ind. Cas. 763
Companies Act, 1956 — Section 232
High Courts22 Jan 1921Disposed Of
Sat Narain Singh and Others Vs Kayastha Trading and Banking Corporation Ld.
Allahabad High Court · (1921) ILR (All) 433
High Courts21 Jan 1921Allowed
Messrs. Bhagwan Dass and Co. Vs Chuttan Lal and Another
Allahabad High Court · 62 Ind. Cas. 732
Provincial Insolvency Act, 1920 — Section 54
High Courts21 Jan 1921Allowed
Bhagwan Das and Company Vs Chuttan Lal and Another
Allahabad High Court · AIR 1921 All 41 : (1921) ILR (All) 427
High Courts21 Jan 1921Disposed Of
Saiyid Ahmad Beg and Another Vs Dharmun Rai and Others
Allahabad High Court · AIR 1921 All 71 : (1921) ILR (All) 424