High Courts15 Jul 1921Dismissed
Bhagwan Das Vs Badri Prasad and Another
Allahabad High Court · 64 Ind. Cas. 416
COURT ARCHIVE
Allahabad High Court judgments, 1921
417 judgments · page 7 of 21
High Courts15 Jul 1921Dismissed
Chajju and Others Vs Emperor
Allahabad High Court · AIR 1921 All 35 : 63 Ind. Cas. 460
Criminal Procedure Code, 1898 (CrPC) — Section 106Penal Code, 1860 (IPC) — Section 147
High Courts15 Jul 1921Dismissed
Babu Radha Kishun Vs Musammat Abbasi Begam
Allahabad High Court · 64 Ind. Cas. 480
High Courts15 Jul 1921
Musammat Jagrani Misrani Vs Musammat Sheo Dulari Shuklain and Another
Allahabad High Court · 64 Ind. Cas. 462
High Courts13 Jul 1921
Muhammad Siddiq Khan Vs Lala Misri Lal and Others
Allahabad High Court · AIR 1922 All 432 : 64 Ind. Cas. 524
High Courts12 Jul 1921Allowed
Asharfi Lal Vs Musammat Nannhi and Others
Allahabad High Court · AIR 1922 All 153 : (1922) ILR (All) 127
Evidence Act, 1872 — Section 70
High Courts12 Jul 1921
Lala Asharfi Lal Vs Musammat Nanhi and Others
Allahabad High Court · 64 Ind. Cas. 11
Evidence Act, 1872 — Section 70
High Courts11 Jul 1921Disposed Of
Bora Shib Lal Vs Munni Lal and Others
Allahabad High Court · 63 Ind. Cas. 604
Contract Act, 1872 — Section 69Transfer of Property Act, 1882 — Section 74, 95
High Courts11 Jul 1921Disposed Of
Shib Lal Vs Munni Lal and Others
Allahabad High Court · (1922) ILR (All) 67
High Courts11 Jul 1921
Sheo Saran Chaudhri and Others Vs Ram Lagan Das and Others
Allahabad High Court · AIR 1922 All 355 : 64 Ind. Cas. 413
Transfer of Property Act, 1882 — Section 103, 83
High Courts09 Jul 1921Disposed Of
Bhauni Vs Ram Dayal
Allahabad High Court · AIR 1921 All 58 : 64 Ind. Cas. 426
North Western Provinces Tenancy Act, 1901 — Section 197, 202
High Courts09 Jul 1921
Maharaja Kesho Prasad Singh Vs Sheopargash Ojha and Others
Allahabad High Court · AIR 1922 All 301 : 64 Ind. Cas. 248
Civil Procedure Code, 1908 (CPC) — Section 11North Western Provinces Tenancy Act, 1901 — Section 79
High Courts08 Jul 1921Allowed
Bismillah Begam Vs Nur muhammad
Allahabad High Court · (1922) ILR (All) 61
High Courts08 Jul 1921
Musammat Bismillah Begam Vs Nur Mohammad
Allahabad High Court · AIR 1922 All 155 : 63 Ind. Cas. 702
High Courts08 Jul 1921
Dol Singh and Others Vs Khub Chand and Others
Allahabad High Court · AIR 1921 All 97 : 64 Ind. Cas. 408
Transfer of Property Act, 1882 — Section 14
High Courts07 Jul 1921Dismissed
Basdeo Sahai Vs Musammat Saraswati
Allahabad High Court · 64 Ind. Cas. 469
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 63
High Courts07 Jul 1921Allowed
Haji Zamirul Hasan Khan Vs Imdad Ali Khan
Allahabad High Court · AIR 1922 All 161 : 64 Ind. Cas. 573
Provincial Small Cause Courts Act, 1887 — Section 35
High Courts07 Jul 1921
Imdad Ali Khan Vs Zamir-Ul-Hasan Khan
Allahabad High Court · (1922) ILR (All) 59
High Courts06 Jul 1921Dismissed
Lala Ram Kumar Vs Nem Chand and Others
Allahabad High Court · AIR 1921 All 73 : 64 Ind. Cas. 447
Companies Act, 1882 — Section 4
High Courts04 Jul 1921
Musammat Jarao Kunwar Vs Rani Bhagwan Kunwar and Others
Allahabad High Court · AIR 1921 All 184 : 63 Ind. Cas. 773
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10