High Courts03 Dec 1936
Sardar and Another Vs B. Navin Chandra and Others
Allahabad High Court · AIR 1937 All 226
COURT ARCHIVE
Allahabad High Court judgments, 1936
370 judgments · page 3 of 19
High Courts30 Nov 1936Dismissed
Jagrup Singh Vs Mt. Ram Gati
Allahabad High Court · (1936) 11 AHC CK 0037
High Courts30 Nov 1936
Beni Prasad Vs Lala Parma Nand and Others
Allahabad High Court · (1936) 11 AHC CK 0016
High Courts28 Nov 1936
Sheobaran Singh Vs Ranbir Prasad
Allahabad High Court · (1936) 11 AHC CK 0006
Encumbered Estates Act, 1934 — Section 6, 7Encumbered Estates Act, 1934 — Section 6, 7Encumbered Estates Act, 1934 — Section 6, 7
High Courts27 Nov 1936Allowed
Ram Garib Tewari Vs Hammad
Allahabad High Court · (1936) 11 AHC CK 0036
High Courts27 Nov 1936
Bindeshwari Prasad Pande Vs Oudh Kishore Singh
Allahabad High Court · (1936) 11 AHC CK 0008
High Courts26 Nov 1936Allowed
Kalicharan Chowdhari and Others Vs Raja Beni Madho Prasad Singh and Others
Allahabad High Court · (1936) 11 AHC CK 0017
High Courts26 Nov 1936Partly Allowed
Bisesar Ram Marwari and Others Vs Thakur Parasnath and Others
Allahabad High Court · AIR 1937 All 207
High Courts25 Nov 1936Allowed
Jaman Gobind Rao Vs Ninga Gobind Rao
Allahabad High Court · (1936) 11 AHC CK 0032
Uttar Pradesh Revenue Court Manual — Paragraph 458
High Courts25 Nov 1936Allowed
Munni Singh and Others Vs Basdeo Singh and Others
Allahabad High Court · (1936) 11 AHC CK 0031
High Courts25 Nov 1936Dismissed
Nitanand Vs Roop Narain and Others
Allahabad High Court · AIR 1937 All 320
High Courts24 Nov 1936
Basdeg Narain Singh Vs Ram Udit Narain Singh
Allahabad High Court · (1936) 11 AHC CK 0001
High Courts23 Nov 1936Disposed Of
Municipal Board Vs Sardar Sukha Singh
Allahabad High Court · AIR 1937 All 264
High Courts20 Nov 1936
Talluri Venkata Seshayya and Others Vs Thadikonda Kotiswara Rao And Others
Allahabad High Court · (1936) 11 AHC CK 0010
Civil Procedure Code, 1908 (CPC) — Section 11Evidence Act, 1872 — Section 44Civil Procedure Code, 1908 (CPC) — Section 11
High Courts20 Nov 1936Dismissed
The Kayastha Pahshala, Allahabad Vs Bhagwati Devi and Others
Allahabad High Court · (1936) 11 AHC CK 0007
Transfer of Property Act, 1882 — Section 14, 16, 17Transfer of Property Act, 1882 — Section 14, 16, 17Transfer of Property Act, 1882 — Section 14, 16, 17
High Courts19 Nov 1936Allowed
Sewak Ram and Others Vs Municipal Board
Allahabad High Court · (1936) 11 AHC CK 0020
High Courts19 Nov 1936Disposed Of
Syed Mohammadi Husain Vs Mt. Chandro and Others
Allahabad High Court · AIR 1937 All 284
High Courts19 Nov 1936
Shukrullah and Others Vs Zohra Bibi and Others
Allahabad High Court · (1936) 11 AHC CK 0002
High Courts12 Nov 1936Dismissed
Alexander Perera Chandarasekera Vs The King
Allahabad High Court · (1936) 11 AHC CK 0005
Ceylon Evidence Ordinance, 1895 — Section 32