High Courts30 Oct 1936Dismissed
Raj Deo Rai Vs Brahmdeo Rai and Another
Allahabad High Court · (1936) 10 AHC CK 0020
COURT ARCHIVE
Allahabad High Court judgments, 1936
370 judgments · page 5 of 19
High Courts30 Oct 1936Dismissed
Mewa Ram and Others Vs Ablak Singh and Others
Allahabad High Court · (1936) 10 AHC CK 0015
High Courts29 Oct 1936Allowed
Sohan Lal and Others Vs Zorawar Singh and Others
Allahabad High Court · (1936) 10 AHC CK 0029
High Courts29 Oct 1936Dismissed
Badri Prasad Vs Mt. Janki and Another
Allahabad High Court · AIR 1937 All 97
High Courts28 Oct 1936Dismissed
Sipahi Lal Vs Pandit Suraj Sahai
Allahabad High Court · 170 Ind. Cas. 125
Civil Procedure Code, 1908 (CPC) — Section 115Criminal Procedure Code, 1898 (CrPC) — Section 476B
High Courts28 Oct 1936Dismissed
Alakh Narain Singh and Others Vs Thakur Dayal Singh and Others
Allahabad High Court · AIR 1937 All 197
High Courts28 Oct 1936
Smt. Sarju Bai Vs Chairman, Municipal Board and Another
Allahabad High Court · (1936) 10 AHC CK 0002
High Courts27 Oct 1936
Bateshwari Prasad Vs Secretary of State
Allahabad High Court · (1936) 10 AHC CK 0003
High Courts21 Oct 1936Dismissed
Attar Singh Vs Debi Sahai and Others
Allahabad High Court · (1936) 10 AHC CK 0030
High Courts21 Oct 1936Disposed Of
Chaudhry Bindraban and Others Vs Chotey Lal
Allahabad High Court · AIR 1937 All 194
High Courts20 Oct 1936Allowed
Kali Charan Ram Saithwar and Others Vs Banka Chand and Others
Allahabad High Court · (1936) 10 AHC CK 0027
High Courts20 Oct 1936Dismissed
Ghasitey Mal Vs Har Prasad and Another
Allahabad High Court · (1936) 10 AHC CK 0014
High Courts16 Oct 1936Dismissed
In Re: R, a Mukhtar
Allahabad High Court · AIR 1937 All 50 : 166 Ind. Cas. 818
High Courts16 Oct 1936
Nadir Husain and Others Vs Municipal Board and Another
Allahabad High Court · (1936) 10 AHC CK 0022
High Courts14 Oct 1936Allowed
Hakim Moin Uddin Vs Shiekh Abdus Samad
Allahabad High Court · (1936) 10 AHC CK 0012
High Courts13 Oct 1936Allowed
(Raja) Veni Madho Prasad Singh Vs M. Wazid Ali
Allahabad High Court · (1936) 10 AHC CK 0017
High Courts12 Oct 1936Dismissed
Lala Ram Sarup Vs Musammat Kaniz Ummehani
Allahabad High Court · 167 Ind. Cas. 653
Civil Procedure Code, 1908 (CPC) — Section 104(2)Letters Patent Act, 1865 — Clause 10