High Courts18 Sept 1936Dismissed
Shyam Sundar Lal and Another Vs Din Shah and Others
Allahabad High Court · (1936) 09 AHC CK 0020
COURT ARCHIVE
Allahabad High Court judgments, 1936
370 judgments · page 7 of 19
High Courts18 Sept 1936Dismissed
Sheikh Farid Bakhsh Vs Hargulal Singh
Allahabad High Court · AIR 1937 All 46 : 166 Ind. Cas. 631
High Courts18 Sept 1936
Mt. Gaindo Devi Vs Shanti Swarup and Others
Allahabad High Court · AIR 1937 All 161
High Courts17 Sept 1936Allowed
P., A Pleader Vs Judges of the High Court of Allahabad
Allahabad High Court · (1936) 09 AHC CK 0046
High Courts17 Sept 1936Dismissed
Mir Chhittan Vs Emperor
Allahabad High Court · 166 Ind. Cas. 373
Penal Code, 1860 (IPC) — Section 295, 298Penal Code, 1860 (IPC) — Section 295, 298Penal Code, 1860 (IPC) — Section 295, 298
High Courts17 Sept 1936Dismissed
A.P. Bagchi Vs Mrs. F. Morgan
Allahabad High Court · (1936) 09 AHC CK 0025
High Courts17 Sept 1936Dismissed
L. Rathu Mal and Others Vs B. Kunj Behari Lal and Others
Allahabad High Court · (1936) 09 AHC CK 0023
High Courts17 Sept 1936Disposed Of
P, a Pleader, Bansi Vs Judges of the High Court of Allahabad
Allahabad High Court · (1936) 09 AHC CK 0018
High Courts17 Sept 1936
Ajog Narain and Others Vs Emperor
Allahabad High Court · AIR 1937 All 14 : 166 Ind. Cas. 369
High Courts17 Sept 1936
Abdul Karim Khan and Others Vs Managing Committee, George High School
Allahabad High Court · AIR 1936 All 879 : 166 Ind. Cas. 211
Easements Act, 1882 — Section 2(b)
High Courts16 Sept 1936Dismissed
Mt. Bibbo Vs Rai Saheb Gokaran Singh
Allahabad High Court · (1936) 09 AHC CK 0041
High Courts16 Sept 1936
Emperor Vs Bishwanath
Allahabad High Court · AIR 1936 All 850 : 166 Ind. Cas. 176
Arms Act, 1959 — Section 19(f)
High Courts15 Sept 1936Allowed
Mt. Ram Dulari and Another Vs Deo Narain and Others
Allahabad High Court · AIR 1936 All 875 : 166 Ind. Cas. 225
Criminal Procedure Code, 1898 (CrPC) — Section 552
High Courts15 Sept 1936Allowed
Mt. Kulsum Bibi Vs Bashir Ahmad and Others
Allahabad High Court · (1936) 09 AHC CK 0037
High Courts15 Sept 1936Dismissed
(Firm) Puran Lal-Ram Lal Vs (Firm) Damodar Das-Parmanand
Allahabad High Court · AIR 1937 All 23 : 166 Ind. Cas. 533
High Courts15 Sept 1936Dismissed
Hargovind Singh Vs Collector of Etah and Another
Allahabad High Court · (1936) 09 AHC CK 0016
High Courts15 Sept 1936
Mohammad Taqi Khan Vs Raja Ram and Others
Allahabad High Court · AIR 1936 All 820 : 166 Ind. Cas. 106
Limitation Act, 1963 — Article 182(5)
High Courts14 Sept 1936Dismissed
Chotku Vs Ram Nath Sahu and Another
Allahabad High Court · AIR 1936 All 880 : 166 Ind. Cas. 287
Sales of Goods Act, 1930 — Section 33