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Allahabad High Court judgments, 1936

370 judgments · page 8 of 19

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High Courts14 Sept 1936Dismissed

Lakhpat Pathak Vs Ghiran Pathak and Others

Allahabad High Court · AIR 1937 All 55 : 167 Ind. Cas. 46

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High Courts14 Sept 1936Dismissed

Hakim Kamla Datt Vs Ram Man Lal

Allahabad High Court · AIR 1937 All 114

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High Courts14 Sept 1936Dismissed

Suraj Prasad and Another Vs Mt. Gulab Dei

Allahabad High Court · (1936) 09 AHC CK 0013

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High Courts14 Sept 1936

Ramman Lal Vs Hakim Kamla Dat

Allahabad High Court · AIR 1936 All 864 : 166 Ind. Cas. 816

Uttar Pradesh Agriculturists Relief Act, 1934 — Section 30(2)
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High Courts11 Sept 1936Allowed

Babunandan Singh and Others Vs Phunesh Singh and Another

Allahabad High Court · (1936) 09 AHC CK 0009

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High Courts11 Sept 1936

Giyan Chandra Vs Emperor

Allahabad High Court · AIR 1937 All 47 : 166 Ind. Cas. 363

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High Courts10 Sept 1936Dismissed

Mt. Parbati Vs Gajraj Singh

Allahabad High Court · (1936) 09 AHC CK 0036

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High Courts10 Sept 1936Dismissed

Chotey Lal Vs Sudershan Lal and Another

Allahabad High Court · (1936) 09 AHC CK 0035

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High Courts10 Sept 1936Dismissed

Jwala Prasad Vs Mt. Padmawati

Allahabad High Court · AIR 1937 All 56

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High Courts09 Sept 1936Dismissed

Secretary of State Vs Sundar Ram and Another

Allahabad High Court · AIR 1937 All 80

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High Courts09 Sept 1936Dismissed

Mohammad Huzabbar Ali Khan Vs Abdul Fateh Khan and Others

Allahabad High Court · (1936) 09 AHC CK 0011

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High Courts08 Sept 1936Allowed

Guardian Assurance Company Ltd. Vs Shiva Manual Singh

Allahabad High Court · (1936) 09 AHC CK 0052

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High Courts08 Sept 1936Dismissed

Guardian Assurance Co. Ltd. Vs Thakur Shiva Mangal Singh

Allahabad High Court · (1936) 09 AHC CK 0012

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High Courts07 Sept 1936Allowed

Mahabir Ram Vs Ram Krishen Ram and Others

Allahabad High Court · AIR 1936 All 855 : 166 Ind. Cas. 276

Contract Act, 1872 — Section 239
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High Courts07 Sept 1936Disposed Off

Harish Chandra Vs Kavindra Narain Sinha and Others

Allahabad High Court · AIR 1936 All 830

Companies Act, 1956 — Section 85
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High Courts07 Sept 1936Dismissed

Mt. Gulab Devi Vs Kunwar Abdul Ghafur Khan and Others

Allahabad High Court · AIR 1936 All 868 : 166 Ind. Cas. 229

Agra Tenancy Act, 1926 — Section 249
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High Courts07 Sept 1936Dismissed

Mt. India and Others Vs Lachmi Narain and Another

Allahabad High Court · (1936) 09 AHC CK 0019

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High Courts03 Sept 1936Dismissed

(Firm) Ram Kumar-Rameshwar Lal Vs Prem Sukh Das and Others

Allahabad High Court · AIR 1936 All 857 : 166 Ind. Cas. 231

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High Courts02 Sept 1936Dismissed

W.T. Henley''s Telegraph Works Co. Ltd. Vs Gorakhpur Electric Supply Co. Ltd.

Allahabad High Court · AIR 1936 All 840 : 166 Ind. Cas. 238

Companies Act, 1956 — Section 162(5)
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High Courts02 Sept 1936Allowed

Mt. Mukundi Vs Jagannath and Others

Allahabad High Court · AIR 1937 All 42 : 166 Ind. Cas. 436

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