High Courts20 Aug 1936Dismissed

Motiram Vs Emperor

Allahabad High Court · AIR 1936 All 758 : 165 Ind. Cas. 734

Penal Code, 1860 (IPC) — Section 304
High Courts20 Aug 1936Dismissed

Brij Rani Vs Ram Oudh

Allahabad High Court · (1936) 08 AHC CK 0018

Uttar Pradesh Regulation of Sales Act, 1934 — Section 3(2), 3(4)Uttar Pradesh Regulation of Sales Act, 1934 — Section 3(2), 3(4)Uttar Pradesh Regulation of Sales Act, 1934 — Section 3(2), 3(4)