High Courts11 May 1936Allowed
Mt. Suraj Pali Vs Ariya Pretinidhi Sabha
Allahabad High Court · AIR 1936 All 686 : 165 Ind. Cas. 1
Civil Procedure Code, 1908 (CPC) — Section 115
COURT ARCHIVE
Allahabad High Court judgments, 1936
370 judgments · page 12 of 19
High Courts08 May 1936Allowed
Mt. Kulsoomun Nissa and Another Vs Noor Mohammad alias Sultan Haider and Another
Allahabad High Court · AIR 1936 All 666
Limitation Act, 1963 — Section 5Pensions Act, 1871 — Section 4
High Courts08 May 1936
Shikar Chand Vs Shankar Lal and Others
Allahabad High Court · AIR 1936 All 700 : 165 Ind. Cas. 231
High Courts07 May 1936
Tulsi Misir Vs Bindeshri Misir
Allahabad High Court · AIR 1936 All 593
Provincial Small Cause Courts Act, 1887 — Section 17(1)
High Courts05 May 1936Disposed Of
Bhajan Singh Vs Prem Narain and Another
Allahabad High Court · AIR 1936 All 619
High Courts05 May 1936Allowed
Rameshwar Nath Vs Mt. Aftab Begam and Another
Allahabad High Court · AIR 1936 All 803 : 166 Ind. Cas. 56
Transfer of Property Act, 1882 — Section 53
High Courts04 May 1936
Emperor Vs Ambika Prasad
Allahabad High Court · AIR 1936 All 693 : 165 Ind. Cas. 223
United Provinces Municipalities Act, 1916 — Section 307
High Courts29 Apr 1936Disposed Off
In Re: Alam Singh
Allahabad High Court · (1936) 04 AHC CK 0022
Workmens Compensation Act, 1923 — Section 27Workmens Compensation Act, 1923 — Section 27Workmens Compensation Act, 1923 — Section 27
High Courts29 Apr 1936
In Re: Reference under Schedule 4, Workmen''s Compensation Act (amendment Act 15 of 1933)
Allahabad High Court · AIR 1936 All 690 : 165 Ind. Cas. 189
Workmens Compensation Act, 1923 — Section 27
High Courts28 Apr 1936Dismissed
Lachhmi Narain Vs Shanker Lal and Another
Allahabad High Court · AIR 1936 All 670
High Courts28 Apr 1936Disposed Of
In Re: Reference by Junior Secretary Board of Revenue
Allahabad High Court · AIR 1936 All 481 : 163 Ind. Cas. 614
Stamp Act, 1899 — Section 57
High Courts28 Apr 1936
In Re: Stamp Reference by Board of Revenue under Section 57 of Stamp Act
Allahabad High Court · (1936) 04 AHC CK 0008
Stamp Act, 1899 — Article 5, 2(5), 6Stamp Act, 1899 — Article 5, 2(5), 6Stamp Act, 1899 — Article 5, 2(5), 6
High Courts24 Apr 1936
Abdul Majeed Vs Abdul Rashid and Others
Allahabad High Court · AIR 1936 All 598
High Courts23 Apr 1936Dismissed
Ahmad Ali Khan and Others Vs Mohammad Aitzad Ali Khan and Others
Allahabad High Court · AIR 1936 All 704 : 165 Ind. Cas. 1
Evidence Act, 1872 — Section 92
High Courts23 Apr 1936Disposed Of
Secy. of State Vs Mt. Nuran Bibi and Another
Allahabad High Court · AIR 1936 All 702 : 165 Ind. Cas. 461
Evidence Act, 1872 — Section 167
High Courts23 Apr 1936Dismissed
Emperor Vs Bhuneshar Prasad
Allahabad High Court · AIR 1936 All 531
Criminal Procedure Code, 1898 (CrPC) — Section 145, 145(1)
High Courts23 Apr 1936
Emperor Vs Barmanand and Another
Allahabad High Court · AIR 1936 All 691 : 165 Ind. Cas. 182
Penal Code, 1860 (IPC) — Section 323, 406
High Courts22 Apr 1936
Municipal Board Vs Babu Ram Lal
Allahabad High Court · AIR 1936 All 723 : 165 Ind. Cas. 439
High Courts22 Apr 1936
Maikoo Lal and Another Vs Santoo and Others
Allahabad High Court · AIR 1936 All 576
General Clauses Act, 1897 — Section 3Succession Act, 1925 — Section 63Transfer of Property Act, 1882 — Section 3
High Courts21 Apr 1936Allowed
Ashiq Ali and Others Vs Emperor
Allahabad High Court · AIR 1936 All 747 : 165 Ind. Cas. 193
Penal Code, 1860 (IPC) — Section 302