High Courts28 Jul 1936
Musammat Mustafai Begum Vs Raghuraj Singh
Allahabad High Court · (1936) 07 AHC CK 0004
COURT ARCHIVE
Allahabad High Court judgments, 1936
370 judgments · page 11 of 19
High Courts26 Jul 1936
Commissioner of Income Tax Vs Tika Ram and Sons Ltd., Aligarh
Allahabad High Court · (1936) 07 AHC CK 0003
Income Tax Act, 1961 — Section 10(2)(ix)
High Courts23 Jul 1936Allowed
Emperor Vs Har Datt
Allahabad High Court · AIR 1936 All 743 : 165 Ind. Cas. 465
High Courts23 Jul 1936
Musammat Kamni Begam Vs Bashir Ulzaman Khan and Others
Allahabad High Court · 165 Ind. Cas. 20
High Courts23 Jul 1936
Mt. Kamni Began Vs Bashir Ulzaman Khan and Others
Allahabad High Court · AIR 1936 All 695
High Courts17 Jul 1936
Vishwanath Vs Emperor
Allahabad High Court · AIR 1936 All 742 : 165 Ind. Cas. 689
Penal Code, 1860 (IPC) — Section 379
High Courts17 Jun 1936
Ram Lal and Others Vs Emperor
Allahabad High Court · AIR 1936 All 651
Penal Code, 1860 (IPC) — Section 221
High Courts16 Jun 1936Dismissed
Ashfaq Vs Emperor
Allahabad High Court · AIR 1936 All 707 : 165 Ind. Cas. 25
Dangerous Drugs Act, 1930 — Section 14
High Courts11 Jun 1936Dismissed
Pirag Lal Vs Rustam Singh
Allahabad High Court · AIR 1936 All 658
Criminal Procedure Code, 1898 (CrPC) — Section 247Penal Code, 1860 (IPC) — Section 352, 447
High Courts09 Jun 1936
Onkar Nath and Another Vs Emperor
Allahabad High Court · AIR 1936 All 675 : 165 Ind. Cas. 148
Reformatory Schools Act, 1897 — Section 8
High Courts25 May 1936Allowed
Emperor Vs Badalwa and Others
Allahabad High Court · AIR 1936 All 689 : 165 Ind. Cas. 259
Criminal Procedure Code, 1898 (CrPC) — Section 190
High Courts14 May 1936Dismissed
Deokinandan Vs Emperor
Allahabad High Court · AIR 1936 All 753 : 165 Ind. Cas. 701
Evidence Act, 1872 — Section 25
High Courts12 May 1936Allowed
Piyare Lal Vs Hasan Ahmad
Allahabad High Court · AIR 1936 All 708 : 165 Ind. Cas. 402
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 14
High Courts12 May 1936Disposed Of
Munna Lal Vs Municipal Board
Allahabad High Court · AIR 1936 All 676 : 165 Ind. Cas. 167
Civil Procedure Code, 1908 (CPC) — Section 9
High Courts12 May 1936Dismissed
M.L. Gautam Vs Emperor
Allahabad High Court · AIR 1936 All 561
Criminal Procedure Code, 1898 (CrPC) — Section 99BPenal Code, 1860 (IPC) — Section 153A
High Courts12 May 1936
Mt. Manbhari Vs Pt. Sri Ram
Allahabad High Court · AIR 1936 All 672 : 165 Ind. Cas. 240
Contract Act, 1872 — Section 16
High Courts12 May 1936
Mt. Sheo Kumari and Others Vs Mathura Ram
Allahabad High Court · AIR 1936 All 657
Guardians and Wards Act, 1890 — Section 25
High Courts12 May 1936
Khichumal Vs Municipal Board
Allahabad High Court · AIR 1936 All 701 : 165 Ind. Cas. 694
High Courts11 May 1936Allowed
Chunna Mal Vs Bhagwant Kishore
Allahabad High Court · AIR 1936 All 584
Civil Procedure Code, 1908 (CPC) — Section 149Limitation Act, 1871 — Section 4