High Courts21 Apr 1936Allowed
Mt. Sampatia Bibi and Another Vs Mir Mahboob Ali and Another
Allahabad High Court · AIR 1936 All 528
Evidence Act, 1872 — Section 112, 50
COURT ARCHIVE
Allahabad High Court judgments, 1936
370 judgments · page 13 of 19
High Courts21 Apr 1936
Ram Dhan and Another Vs Mt. Chunni Kunwari
Allahabad High Court · AIR 1936 All 578 : 165 Ind. Cas. 7
Civil Procedure Code, 1908 (CPC) — Section 47Transfer of Property Act, 1882 — Section 96
High Courts21 Apr 1936
Abrar Husain and Others Vs Ahmad Raza and Others
Allahabad High Court · (1936) 04 AHC CK 0004
High Courts21 Apr 1936
Abdul Mughni Khan Vs Mt. Farkhunda Bibi
Allahabad High Court · AIR 1936 All 661
Agra Tenancy Act, 1926 — Section 44Transfer of Property Act, 1882 — Section 52
High Courts18 Apr 1936Dismissed
(Firm) Mangal Sen-Chandra Bhan Vs (Firm) Malik Singh-Mohar Singh
Allahabad High Court · AIR 1936 All 566
High Courts18 Apr 1936Partly Allowed
B. Jang Bahadur Singh and Others Vs Basdeo Singh and Others
Allahabad High Court · AIR 1936 All 549
Contract Act, 1872 — Section 134
High Courts17 Apr 1936Disposed Of
(Lala) Dau Dayal Vs Ram Prasad
Allahabad High Court · AIR 1936 All 741 : 165 Ind. Cas. 649
Agra Tenancy Act, 1926 — Section 267(2)
High Courts17 Apr 1936Dismissed
Misri Lal and Others Vs Alexander Gardner and Others
Allahabad High Court · AIR 1936 All 697
Agriculturists Relief Act — Section 30Usurious Loans Act, 1918 — Section 3
High Courts16 Apr 1936Dismissed
Radha Nath Mukerji and Others Vs Shaktipado Mukerji and Others
Allahabad High Court · AIR 1936 All 624
High Courts16 Apr 1936Allowed
Mt. Maina Vs Bhagwati Prasad
Allahabad High Court · AIR 1936 All 557
Transfer of Property Act, 1882 — Section 41, 43
High Courts16 Apr 1936
Raghunandan Sahu and Others Vs Badri Teli and Others
Allahabad High Court · (1936) 04 AHC CK 0005
High Courts15 Apr 1936Disposed Of
Mt. Rajpali Kunwar Vs Surju Rai and Others
Allahabad High Court · AIR 1936 All 507 : 163 Ind. Cas. 756
High Courts15 Apr 1936Dismissed
Secy. of State Vs Syed Anwar Husain and Another
Allahabad High Court · AIR 1936 All 525
United Provinces Town Improvement Act, 1919 — Section 53
High Courts15 Apr 1936Dismissed
(Shah) Ram Chand Vs Pt. Parbu Dayal and Others
Allahabad High Court · AIR 1936 All 595
Transfer of Property Act, 1882 — Section 60
High Courts14 Apr 1936Dismissed
Ram Prasad Vs Bishambhar Nath
Allahabad High Court · AIR 1936 All 607
High Courts08 Apr 1936Partly Allowed
Charan Singh Vs Diwan Singh and Another
Allahabad High Court · AIR 1936 All 706 : 165 Ind. Cas. 266
High Courts08 Apr 1936
Ibney Hasan Vs Gulkandi Lal and Others
Allahabad High Court · AIR 1936 All 611
Contract Act, 1872 — Section 16Usurious Loans Act, 1918 — Section 3
High Courts07 Apr 1936Dismissed
(Goshain) Mahesher Gir Vs (Sheikh)Rahmat Ullah and Others
Allahabad High Court · AIR 1936 All 710 : 165 Ind. Cas. 452
Specific Relief Act, 1877 — Section 39
High Courts06 Apr 1936Dismissed
CHAMBER OF COMMERCE, HAPUR Vs COMMISSIONER OF Income Tax, UNITED PROVINCES.
Allahabad High Court · (1936) 4 ITR 397
Income Tax Act, 1922 — Section 66(2)