High Courts06 Apr 1936
Chamber of Commerce Vs Commissioner of Income Tax
Allahabad High Court · AIR 1936 All 764 : 166 Ind. Cas. 38
Income Tax Act, 1922 — Section 66(2)
COURT ARCHIVE
Allahabad High Court judgments, 1936
370 judgments · page 14 of 19
High Courts06 Apr 1936Dismissed
Banarsi Das and Others Vs Sumat Prasad and Others
Allahabad High Court · (1936) 04 AHC CK 0007
High Courts27 Mar 1936Dismissed
(Firm) Kesla Mal Nand Kishore Vs Cooper Allen and Co.
Allahabad High Court · AIR 1936 All 717 : 165 Ind. Cas. 473
Evidence Act, 1872 — Section 92(2)
High Courts27 Mar 1936Dismissed
Gopal Das Agarwala Vs L. Hari Kishan Das
Allahabad High Court · AIR 1936 All 514 : 163 Ind. Cas. 919
High Courts25 Mar 1936Disposed Of
Abdul Jabbar and Another Vs B. Onkar Nath
Allahabad High Court · AIR 1936 All 489
Civil Procedure Code, 1908 (CPC) — Section 115Provincial Insolvency Act, 1920 — Section 75
High Courts25 Mar 1936Allowed
SETH KANHAIYALAL Vs COMMISSIONER OF Income Tax, C.P. and U.P.
Allahabad High Court · (1937) 5 ITR 739
Income Tax Act, 1961 — Section 66(2)
High Courts24 Mar 1936Allowed
Mt. Kulsum Bibi Vs Shiam Sunder Lal and Another
Allahabad High Court · AIR 1936 All 600
Evidence Act, 1872 — Section 92Transfer of Property Act, 1882 — Section 54
High Courts24 Mar 1936
Sahu Makhan Lal Vs Mufti Mohammad Tawassul Husain
Allahabad High Court · AIR 1936 All 628
Agra Tenancy Act, 1926 — Section 132, 73(1)
High Courts16 Mar 1936Dismissed
British India Corporation Ltd. and Others Vs Robert Menzies
Allahabad High Court · AIR 1936 All 568
Companies Clauses Consolidation Act, 1845 — Section 10
High Courts13 Mar 1936Allowed
(Firm) Baboo Lal-Bhagwan Das Vs M. Purcell and Others
Allahabad High Court · AIR 1936 All 869 : 166 Ind. Cas. 280
High Courts12 Mar 1936Allowed
Murli and Others Vs Hanuman Prasad and Another
Allahabad High Court · AIR 1936 All 520 : 163 Ind. Cas. 877
High Courts12 Mar 1936Dismissed
Gopal Devi Vs Lachhmi Shankar and Another
Allahabad High Court · AIR 1936 All 512 : 163 Ind. Cas. 966
Transfer of Property Act, 1882 — Section 85, 91
High Courts11 Mar 1936Allowed
Sheo Sahai Vs Tilok Singh and Others
Allahabad High Court · AIR 1936 All 553
High Courts10 Mar 1936Dismissed
Kunwar Inderjit Singh Vs Gir Raj Singh
Allahabad High Court · AIR 1936 All 671
Agra Tenancy Act, 1926 — Section 14
High Courts10 Mar 1936
Wali Mohammad and Others Vs Batuk and Another
Allahabad High Court · AIR 1936 All 517 : 163 Ind. Cas. 843
Easements Act, 1882 — Section 15, 28
High Courts04 Mar 1936Allowed
Bhawani Prasad and Others Vs Bahal Singh and Another
Allahabad High Court · AIR 1936 All 492 : 163 Ind. Cas. 767
Agra Tenancy Act, 1926 — Section 226
High Courts04 Mar 1936Allowed
Kamal Devi Vs Dr. C. Khudadad
Allahabad High Court · AIR 1936 All 522 : 163 Ind. Cas. 872
Limitation Act, 1963 — Section 19
High Courts04 Mar 1936Dismissed
Anandi Lal and Others Vs Ram Sarup and Others
Allahabad High Court · AIR 1936 All 495 : 163 Ind. Cas. 480
Civil Procedure Code, 1908 (CPC) — Section 51Transfer of Property Act, 1882 — Section 69