High Courts19 Feb 1936Dismissed
Mubarik Hasan Vs Ishri Prasad
Allahabad High Court · AIR 1936 All 451 : 163 Ind. Cas. 971
Agra Tenancy Act, 1926 — Section 246Civil Procedure Code, 1908 (CPC) — Section 47
COURT ARCHIVE
Allahabad High Court judgments, 1936
370 judgments · page 16 of 19
High Courts19 Feb 1936Dismissed
Raj Narain and Another Vs B. Bindaban
Allahabad High Court · AIR 1936 All 449 : 163 Ind. Cas. 828
Uttar Pradesh Agriculturists Relief Act, 1934 — Section 30
High Courts19 Feb 1936Dismissed
Habib and Others Vs Emperor
Allahabad High Court · AIR 1936 All 386
Penal Code, 1860 (IPC) — Section 457
High Courts19 Feb 1936
Tulsi Ram Vs Emperor
Allahabad High Court · AIR 1936 All 650
Penal Code, 1860 (IPC) — Section 243
High Courts19 Feb 1936
Rajdhari Lal and Others Vs Bishunath Singh and Others
Allahabad High Court · AIR 1936 All 867
High Courts19 Feb 1936
Ram Sarup Vs Sahu Bhagwati Prasad and Another
Allahabad High Court · AIR 1936 All 636
Transfer of Property Act, 1882 — Section 52, 74
High Courts18 Feb 1936Dismissed
Dalpat Rai Vs Emperor
Allahabad High Court · AIR 1936 All 469 : 163 Ind. Cas. 609
Criminal Procedure Code, 1898 (CrPC) — Section 199(1)(a), 552Penal Code, 1860 (IPC) — Section 182
High Courts18 Feb 1936
Makkhan Lal Vs Mt. Bhagwana Kuer
Allahabad High Court · AIR 1936 All 655
Civil Procedure Code, 1908 (CPC) — Section 38
High Courts18 Feb 1936
Ram Autar Sahu and Others Vs B. Bate Krishna and Another
Allahabad High Court · AIR 1936 All 479 : 163 Ind. Cas. 926
Civil Procedure Code, 1908 (CPC) — Section 115, 47
High Courts18 Feb 1936
Nageshwar Prasad Singh Vs Ram Sarup Singh and Others
Allahabad High Court · AIR 1936 All 411 : 163 Ind. Cas. 234
Charitable and Religious Trusts Act, 1920 — Section 5
High Courts18 Feb 1936
Makkhan Lal Vs Musammat Bhagwana Kuer
Allahabad High Court · 162 Ind. Cas. 51
Civil Procedure Code, 1908 (CPC) — Section 38Civil Procedure Code, 1908 (CPC) — Section 38Civil Procedure Code, 1908 (CPC) — Section 38
High Courts15 Feb 1936Allowed
Nandu Mal Vs Panna Lal and Another
Allahabad High Court · AIR 1936 All 436 : 163 Ind. Cas. 823
High Courts15 Feb 1936Allowed
Sobha Ram Vs Tika Ram
Allahabad High Court · AIR 1936 All 454 : 163 Ind. Cas. 974
Penal Code, 1860 (IPC) — Section 498
High Courts15 Feb 1936
Mohammad Ishaq Khan Vs Kalloo and Others
Allahabad High Court · (1936) 02 AHC CK 0012
Provincial Insolvency Act, 1920 — Section 28(2), 29Provincial Insolvency Act, 1920 — Section 28(2), 29Provincial Insolvency Act, 1920 — Section 28(2), 29
High Courts14 Feb 1936Disposed Of
Mt. Ram Kailash Kunwari Vs Ishwari Saran and Others
Allahabad High Court · AIR 1936 All 475 : 163 Ind. Cas. 754
Civil Procedure Code, 1908 (CPC) — Section 132Evidence Act, 1872 — Section 85
High Courts14 Feb 1936Dismissed
Gaya Din Vs Lalta Prasad and Others
Allahabad High Court · AIR 1936 All 477 : 163 Ind. Cas. 554
Civil Procedure Code, 1908 (CPC) — Section 148
High Courts14 Feb 1936
Behari Lal Vs Ale Nabi and Others
Allahabad High Court · AIR 1936 All 626
Civil Procedure Code, 1908 (CPC) — Section 73
High Courts13 Feb 1936Dismissed
Munni Lal Vs Emperor
Allahabad High Court · AIR 1936 All 361
Dangerous Drugs Act, 1930 — Section 14
High Courts13 Feb 1936
Gopal Datt and Another Vs Babu Ram and Another
Allahabad High Court · AIR 1936 All 653
Limitation Act, 1963 — Section 7