High Courts03 Feb 1936
Mt. Tijjo Vs Chiranjilal
Allahabad High Court · AIR 1936 All 621
Specific Relief Act, 1877 — Section 23(c)
COURT ARCHIVE
Allahabad High Court judgments, 1936
370 judgments · page 18 of 19
High Courts02 Feb 1936Allowed
Khiali Ram Vs Bucha Ram
Allahabad High Court · AIR 1936 All 371
Provincial Small Cause Courts Act, 1887 — Section 17
High Courts31 Jan 1936Dismissed
Jaimangal and Others Vs Emperor
Allahabad High Court · AIR 1936 All 437 : 163 Ind. Cas. 848
Penal Code, 1860 (IPC) — Section 323, 325
High Courts31 Jan 1936
Mt. Zainab Bibi Vs Umar Hayat Khan and Others
Allahabad High Court · AIR 1936 All 732
Agra Pre-emption Act, 1922 — Section 3
High Courts30 Jan 1936Dismissed
Ram Sewak Vs Mt. Rani Subhaddra Kuar
Allahabad High Court · AIR 1936 All 381
Evidence Act, 1872 — Section 116
High Courts30 Jan 1936Dismissed
Mansa Ram Vs L. Badri Prasad and Another
Allahabad High Court · AIR 1936 All 369 : 163 Ind. Cas. 231
Civil Procedure Code, 1908 (CPC) — Section 41
High Courts30 Jan 1936Dismissed
Mt. Ruqia Begam and Others Vs L. Suraj Mal and Others
Allahabad High Court · AIR 1936 All 404 : 163 Ind. Cas. 344
High Courts29 Jan 1936Dismissed
Pancham Vs Rameshwar and Others
Allahabad High Court · AIR 1936 All 376
Provincial Insolvency Act, 1920 — Section 5
High Courts29 Jan 1936
Moti Pansari Vs Usman and Others
Allahabad High Court · AIR 1936 All 318
Court Fees Act, 1870 — Section 17(19)
High Courts29 Jan 1936
Mauji and Others Vs Emperor
Allahabad High Court · AIR 1936 All 388
Criminal Procedure Code, 1898 (CrPC) — Section 162
High Courts27 Jan 1936Dismissed
Bechan Misir Vs Markande Misir and Others
Allahabad High Court · AIR 1936 All 335
Civil Procedure Code, 1908 (CPC) — Section 24
High Courts23 Jan 1936Dismissed
Ch. Gajraj Singh Vs Emperor
Allahabad High Court · AIR 1936 All 320 : 165 Ind. Cas. 716
Criminal Procedure Code, 1898 (CrPC) — Section 145, 147
High Courts20 Jan 1936Allowed
Ram Dei Vs Raghuvansh Narain Singh and Others
Allahabad High Court · (1936) 01 AHC CK 0028
High Courts20 Jan 1936Allowed
Babu Narsingh Prasad Singh Vs Puranmashi and Others
Allahabad High Court · 161 Ind. Cas. 762
Agra Tenancy Act, 1926 — Section 123Civil Procedure Code, 1908 (CPC) — Section 11Agra Tenancy Act, 1926 — Section 123
High Courts20 Jan 1936Dismissed
(Firm) Mangal Sen-Jai Deo Prasad and Others Vs Ganeshi Lal and Others
Allahabad High Court · AIR 1936 All 396
Negotiable Instruments Act, 1881 (NI) — Section 5
High Courts20 Jan 1936Allowed
Narsingh Prasad Singh Vs Puranmashi and Others
Allahabad High Court · AIR 1936 All 459
Agra Tenancy Act, 1926 — Section 123Uttar Pradesh Land Revenue Act, 1901 — Section 55(d)
High Courts17 Jan 1936Dismissed
Jiwan Vs Emperor
Allahabad High Court · AIR 1936 All 470 : 163 Ind. Cas. 661
Evidence Act, 1872 — Section 24
High Courts17 Jan 1936
Kallan Beg and Others Vs Emperor
Allahabad High Court · AIR 1936 All 306
Criminal Procedure Code, 1898 (CrPC) — Section 100Penal Code, 1860 (IPC) — Section 99