High Courts15 Jan 1936Allowed
Jaipal Ahir and Another Vs Badri Prasad and Another
Allahabad High Court · AIR 1936 All 485
Civil Procedure Code, 1908 (CPC) — Section 10
COURT ARCHIVE
Allahabad High Court judgments, 1936
370 judgments · page 19 of 19
High Courts15 Jan 1936Dismissed
Latafat Husain and Others Vs Hidayat Husain and Others
Allahabad High Court · AIR 1936 All 573
Transfer of Property Act, 1882 — Section 6
High Courts15 Jan 1936Dismissed
Abdul Jalil Khan Vs Emperor
Allahabad High Court · AIR 1936 All 354
Criminal Procedure Code, 1898 (CrPC) — Section 195
High Courts13 Jan 1936Allowed
Ganeshji Pandey and Others Vs Mt. Bhagirati and Others
Allahabad High Court · AIR 1936 All 368 : 163 Ind. Cas. 242
High Courts13 Jan 1936
Perana or Peerana and Others Vs Emperor
Allahabad High Court · 164 Ind. Cas. 662
Penal Code, 1860 (IPC) — Section 302, 304
High Courts11 Jan 1936Dismissed
Emperor through Plrag Lal Vs Rustam Singh
Allahabad High Court · (1936) 01 AHC CK 0005
Criminal Procedure Code, 1898 (CrPC) — Section 247Criminal Procedure Code, 1898 (CrPC) — Section 247Criminal Procedure Code, 1898 (CrPC) — Section 247
High Courts08 Jan 1936Allowed
Bechan Prasad Vs Jhuri and Others
Allahabad High Court · AIR 1936 All 363
Criminal Procedure Code, 1898 (CrPC) — Section 250
High Courts06 Jan 1936Dismissed
Gangaram Vs Harihar Prasad and Others
Allahabad High Court · AIR 1936 All 336
Transfer of Property Act, 1882 — Section 91, 92
High Courts03 Jan 1936
Gauri Shankar and Others Vs (Maharani) Hemant Kumari Debi and Others
Allahabad High Court · AIR 1936 All 301