High Courts12 Feb 1936
Ram Bharosey Vs Emperor
Allahabad High Court · AIR 1936 All 833 : 166 Ind. Cas. 430
Penal Code, 1860 (IPC) — Section 302
COURT ARCHIVE
Allahabad High Court judgments, 1936
370 judgments · page 17 of 19
High Courts11 Feb 1936Dismissed
Shok Haran Prasad Singh and Others Vs Faqir Chand Sarju Prasad and Others
Allahabad High Court · AIR 1936 All 452 : 163 Ind. Cas. 672
High Courts11 Feb 1936
S. Shaukat Ali Vs B. Sheo Ghulam and Another
Allahabad High Court · AIR 1936 All 663 : 165 Ind. Cas. 124
Transfer of Property Act, 1882 — Section 53
High Courts06 Feb 1936Dismissed
Kewal Singh and Others Vs Emperor
Allahabad High Court · 164 Ind. Cas. 701
Criminal Procedure Code, 1898 (CrPC) — Section 540
High Courts06 Feb 1936Dismissed
Hamid Ullah Vs Ahmad Ullah
Allahabad High Court · AIR 1936 All 473 : 163 Ind. Cas. 558
Civil Procedure Code, 1908 (CPC) — Order 10 Rule 1
High Courts06 Feb 1936Allowed
Mt. Jaffo Vs Chitta and Others
Allahabad High Court · AIR 1936 All 443 : 163 Ind. Cas. 650
Bengal, North- Western Provinces, Agra and Assam Civil Courts Act, 1887 — Section 37
High Courts06 Feb 1936Dismissed
Uma Datt Upadhya Vs Mt. Zakia Bibi and Another
Allahabad High Court · AIR 1936 All 737
Civil Procedure Code, 1908 (CPC) — Section 141
High Courts06 Feb 1936Dismissed
Hafiz Mohd. Rafiq Ahmad Vs Emperor
Allahabad High Court · AIR 1936 All 319
Criminal Procedure Code, 1898 (CrPC) — Section 260, 342, 355
High Courts06 Feb 1936Dismissed
Ram Bahal Ahir and Others Vs Emperor
Allahabad High Court · AIR 1936 All 364
Penal Code, 1860 (IPC) — Section 424
High Courts06 Feb 1936
Fariduddin Khan Vs Emperor
Allahabad High Court · AIR 1936 All 313
Penal Code, 1860 (IPC) — Section 182
High Courts05 Feb 1936Disposed Off
Dhara Singh Vs Bharat Singh
Allahabad High Court · AIR 1936 All 613
High Courts05 Feb 1936Dismissed
Radhe Lal and Others Vs Emperor through Ishri and Another
Allahabad High Court · (1936) 02 AHC CK 0047
Penal Code, 1860 (IPC) — Section 323Penal Code, 1860 (IPC) — Section 323Penal Code, 1860 (IPC) — Section 323
High Courts05 Feb 1936Disposed Of
Ram Gopal Vs Mt. Ganga Devi
Allahabad High Court · AIR 1936 All 383 : 163 Ind. Cas. 244
Limitation Act, 1963 — Article 144
High Courts04 Feb 1936Dismissed
S. Zahoor Muhammad Khan Vs Dr. M.X. De-Noronha and Others
Allahabad High Court · 164 Ind. Cas. 730
Civil Procedure Code, 1908 (CPC) — Section 105(1)
High Courts03 Feb 1936Dismissed
Musammat Tijjo Vs Chiranji Lal
Allahabad High Court · 162 Ind. Cas. 45
Transfer of Property Act, 1882 — Section 53(a)Transfer of Property Act, 1882 — Section 53(a)Transfer of Property Act, 1882 — Section 53(a)
High Courts03 Feb 1936Dismissed
Emperor Vs Lakhan Singh and Others
Allahabad High Court · AIR 1936 All 311
Criminal Procedure Code, 1898 (CrPC) — Section 109, 110Penal Code, 1860 (IPC) — Section 395
High Courts03 Feb 1936Allowed
M. Kishan Lal Vs Mohammad Ishaq and Others
Allahabad High Court · AIR 1936 All 594
Civil Procedure Code, 1908 (CPC) — Section 144
High Courts03 Feb 1936Dismissed
Jia Lal Vs Emperor
Allahabad High Court · AIR 1936 All 357
Penal Code, 1860 (IPC) — Section 415, 420
High Courts03 Feb 1936Disposed Of
Shyam Lal Vs Bahal Rai
Allahabad High Court · AIR 1936 All 408 : 163 Ind. Cas. 236