High Courts04 Mar 1936
Ram Swakup and Others Vs Anandi Lal and Others
Allahabad High Court · (1936) 03 AHC CK 0003
COURT ARCHIVE
Allahabad High Court judgments, 1936
370 judgments · page 15 of 19
High Courts04 Mar 1936Dismissed
Tulshi Ram Vs Seth Bindaban Das and Others
Allahabad High Court · (1936) 03 AHC CK 0001
High Courts03 Mar 1936Dismissed
Keshava Prasad Singh Bahadur Vs Mt. Beni Kunwar and Others
Allahabad High Court · AIR 1936 All 631
High Courts03 Mar 1936
Adit Singh Vs Rai Bindayal Sahu and Others
Allahabad High Court · AIR 1936 All 456 : 163 Ind. Cas. 762
High Courts02 Mar 1936Allowed
Banarsi Das and Others Vs Collector of Saharanpur and Others
Allahabad High Court · AIR 1936 All 712 : 165 Ind. Cas. 498
Evidence Act, 1872 — Section 68
High Courts28 Feb 1936
Ghungru and Others Vs Emperor
Allahabad High Court · AIR 1936 All 360 : 163 Ind. Cas. 301
Penal Code, 1860 (IPC) — Section 365, 452
High Courts28 Feb 1936Dismissed
Ram Ghulam Vs Bandhu Singh
Allahabad High Court · AIR 1936 All 434 : 163 Ind. Cas. 564
High Courts27 Feb 1936Dismissed
Sarjuram Sahu Vs Musammat Dularna Bibi
Allahabad High Court · 162 Ind. Cas. 53
High Courts27 Feb 1936Dismissed
Ram Narain and Others Vs Mahmood Hasan
Allahabad High Court · AIR 1936 All 450 : 163 Ind. Cas. 537
Agriculturists Relief Act — Section 5
High Courts27 Feb 1936
Jasnami and Others Vs Emperor
Allahabad High Court · AIR 1936 All 534 : 163 Ind. Cas. 866
Criminal Procedure Code, 1898 (CrPC) — Section 127Penal Code, 1860 (IPC) — Section 153
High Courts27 Feb 1936
Firm Baldeo Prasad-Balgovind Vs Musammat Shubratan and Others
Allahabad High Court · 164 Ind. Cas. 720
High Courts26 Feb 1936Dismissed
Mt. Jafri Begam and Another Vs Asghar Ali Khan
Allahabad High Court · AIR 1936 All 659
Limitation Act, 1963 — Section 5
High Courts25 Feb 1936Dismissed
Genda Mal Vs Lala Sukhdarshan Lal
Allahabad High Court · (1936) 02 AHC CK 0032
High Courts25 Feb 1936
Genda Mal Vs L. Sukhdarshan Lal
Allahabad High Court · AIR 1936 All 555
Civil Procedure Code, 1908 (CPC) — Section 145
High Courts25 Feb 1936
John Bros. Vs Official Liquidator, Agra Spinning and Weaving Mills Co. Ltd.
Allahabad High Court · AIR 1936 All 808 : 165 Ind. Cas. 790
Companies Act, 1913 — Section 188
High Courts24 Feb 1936Dismissed
In Re: Ranjit Singh
Allahabad High Court · AIR 1936 All 359
Penal Code, 1860 (IPC) — Section 302
High Courts20 Feb 1936Dismissed
(Sardar) Mohammad Shakir Dad Khan and Others Vs Sahu Nand Kishore
Allahabad High Court · AIR 1936 All 467 : 163 Ind. Cas. 841
Civil Procedure Code, 1908 (CPC) — Section 144Limitation Act, 1963 — Article 182(5)
High Courts20 Feb 1936Dismissed
Kunj Behari Das and Others Vs Emperor
Allahabad High Court · AIR 1936 All 322
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts20 Feb 1936Dismissed
Mohammad Tahir and Others Vs Bechey Lal and Others
Allahabad High Court · AIR 1936 All 466 : 163 Ind. Cas. 545