High Courts25 Sept 1936

Raghunath and Others Vs Har Kishan Das

Allahabad High Court · (1936) 09 AHC CK 0008

Criminal Procedure Code, 1898 (CrPC) — Section 256(I)Penal Code, 1860 (IPC) — Section 420Criminal Procedure Code, 1898 (CrPC) — Section 256(I)