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Allahabad High Court judgments, 1943

98 judgments · page 3 of 5

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High Courts25 Aug 1943Allowed

L. Murari Lal Vs Governor-General in Council and Another

Allahabad High Court · AIR 1944 All 13 : (1943) 13 AWR 217

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High Courts24 Aug 1943Dismissed

Sheikh Mohammad Zia Vs United Provinces

Allahabad High Court · AIR 1943 All 345 : (1943) 13 AWR 218

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High Courts24 Aug 1943

Kapildeo Ahir Vs Sarat Kurmi and Another

Allahabad High Court · AIR 1943 All 378 : (1943) 13 AWR 216

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High Courts19 Aug 1943Disposed Of

Mizaji Lal Vs Babu Ram

Allahabad High Court · AIR 1944 All 32 : (1943) 13 AWR 342

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High Courts13 Aug 1943Allowed

Munni Lal Vs Emperor

Allahabad High Court · AIR 1943 All 344 : (1943) 13 AWR 215

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High Courts13 Aug 1943

THE SECRETARY OF STATE FOR INDIA IN COUNCIL Vs RADHA SWAMI SAT SANG.

Allahabad High Court · (1945) 13 ITR 520

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High Courts12 Aug 1943Dismissed

B. Madho Prasad and Others Vs B. Gauri Shanker Prasad and Another

Allahabad High Court · AIR 1943 All 358

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High Courts12 Aug 1943Dismissed

Ram Das Vs Shri Ram Lakshman Janki through Mahant Ganga Das

Allahabad High Court · AIR 1943 All 352 : (1943) 13 AWR 189

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High Courts10 Aug 1943Disposed Of

Lalji Saheb through Bankey Behari Lal Vs Munshi Lal Babu and Others

Allahabad High Court · AIR 1943 All 340 : (1943) 13 AWR 230

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High Courts05 Aug 1943Dismissed

Dalchand Lokman Dass through Ram Chand Vs Suraj Mal Sankal Chand through Chandoo Lal and Others

Allahabad High Court · AIR 1943 All 342 : (1943) 13 AWR 211

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High Courts04 Aug 1943Dismissed

Radha Kishan Vs Umrai Singh

Allahabad High Court · AIR 1943 All 316 : (1943) 13 AWR 153

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High Courts03 Jun 1943Dismissed

MESSRS. SEHGAL BROTHERS Vs RE.

Allahabad High Court · (1943) 11 ITR 553

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High Courts11 May 1943Disposed Of

Emperor Vs Charan Das

Allahabad High Court · AIR 1943 All 329

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High Courts03 May 1943Dismissed

Jhunni Lal and Others Vs Ghasi and Others

Allahabad High Court · AIR 1943 All 302 : (1943) 13 AWR 140

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High Courts30 Apr 1943Dismissed

Baldeo Das on behalf of Kamlapati Tewari Vs Emperor

Allahabad High Court · AIR 1943 All 331

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High Courts22 Apr 1943Dismissed

Raja Ram Vs Joti Prasad and Another

Allahabad High Court · AIR 1943 All 319 : (1943) 13 AWR 154

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High Courts22 Apr 1943Dismissed

Mewa Ram Vs Ch. Karan Singh and Others

Allahabad High Court · AIR 1943 All 327 : (1943) 13 AWR 147

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High Courts22 Apr 1943

Firm Chunni Lal Mansa Ram Vs Firm Sheo Prasad Banarsi Das

Allahabad High Court · AIR 1943 All 370 : (1943) 13 AWR 224

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High Courts21 Apr 1943Dismissed

Harish Chander Vs Emperor

Allahabad High Court · AIR 1943 All 277 : (1943) 13 AWR 135

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High Courts19 Apr 1943Dismissed

Mt. Kaura Devi Vs Mt. Indra Devi

Allahabad High Court · AIR 1943 All 310 : (1943) 13 AWR 148

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