High Courts06 Dec 1911Allowed
Ganesh Pershad Vs Emperor
Allahabad High Court · 13 Ind. Cas. 283
Civil Procedure Code, 1908 (CPC) — Section 115
COURT ARCHIVE
Allahabad High Court judgments, 1911
252 judgments · page 2 of 13
High Courts05 Dec 1911Allowed
Ishar Das and Others Vs Asaf Ali Khan and Others
Allahabad High Court · (1912) ILR (All) 186 : 13 Ind. Cas. 134
High Courts30 Nov 1911Allowed
Balmakund Vs Kundan Lal
Allahabad High Court · 13 Ind. Cas. 943
Limitation Act, 1963 — Section 5
High Courts30 Nov 1911Disposed Of
Mewa Lal and Another Vs Ahmad Ali
Allahabad High Court · 13 Ind. Cas. 929
Civil Procedure Code, 1908 (CPC) — Section 43, 48
High Courts29 Nov 1911Dismissed
Ghansham Singh Vs Teg Bahadur Singh
Allahabad High Court · 13 Ind. Cas. 191
High Courts29 Nov 1911Disposed Of
Tara Chand Mukerji Vs Afzal Beg and Others
Allahabad High Court · (1912) ILR (All) 184
High Courts29 Nov 1911
Tara Chand Mukerji Vs Mirza Afzal Beg and Others
Allahabad High Court · 13 Ind. Cas. 185
Court Fees Act, 1870 — Article 17(VI)(II)
High Courts28 Nov 1911Allowed
Khazan Singh Vs Panna Lal
Allahabad High Court · 13 Ind. Cas. 131
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts28 Nov 1911
Kanhai Lal and Another Vs Hulas Singh and Others
Allahabad High Court · 13 Ind. Cas. 939
High Courts27 Nov 1911
Badri Das and Another Vs Ram Rikh and Others
Allahabad High Court · 13 Ind. Cas. 142
High Courts25 Nov 1911Allowed
Mirza Bandey Ali Vs Gokul Misir and Others
Allahabad High Court · 13 Ind. Cas. 154
High Courts25 Nov 1911Allowed
Bande Ali Vs Gokul Misir and Others
Allahabad High Court · (1912) ILR (All) 172
High Courts24 Nov 1911Allowed
Chatarjit and Another Vs Chatarbhuj and Har Prasad and Another
Allahabad High Court · (1911) 11 AHC CK 0002
High Courts23 Nov 1911Allowed
Bihari Lal and Others Vs Durga Das and Others
Allahabad High Court · 13 Ind. Cas. 156
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22
High Courts23 Nov 1911Dismissed
Lalman and Others Vs Kalka Prasad and Another
Allahabad High Court · 13 Ind. Cas. 194
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 14
High Courts23 Nov 1911Dismissed
Ganpat Prasad and Another Vs Sarju
Allahabad High Court · (1912) ILR (All) 168