High CourtsDivision Bench(1911) 11 AHC CK 0049

Sohni vs Mohan Kuer

Allahabad High Court · Decided on 24 November 1911 · Citation: 13 Ind. Cas. 944

HON’BLE JUDGES
Henry Richards, C.J · Banerji, J
RESULT
Dismissed

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Judgment

1 paragraphs · 53 words
1.

We think that the ground on which our learned colleague decided the case is correct, and it is unnecessary to go into the other Question of the powers of a Hindu father and the right of the sons to challenge the exercise of those powers. We accordingly dismiss the appeal with costs.