High Courts05 Dec 1912Dismissed
Baiju Vs Emperor
Allahabad High Court · 18 Ind. Cas. 684
Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 457, 511, 75
COURT ARCHIVE
Allahabad High Court judgments, 1912
478 judgments · page 2 of 24
High Courts05 Dec 1912Dismissed
Ajodhya Pande and Others Vs Inayatullah Chaudhry and Others
Allahabad High Court · 18 Ind. Cas. 21
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts05 Dec 1912
Debi Dayal and Another Vs Emperor
Allahabad High Court · 18 Ind. Cas. 672
Penal Code, 1860 (IPC) — Section 397
High Courts05 Dec 1912
Ajudhia Pande and Others Vs Inayat-Ullah and Others
Allahabad High Court · (1913) ILR (All) 111
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts04 Dec 1912
Panna Lal Vs Kamta Prasad
Allahabad High Court · (1913) ILR (All) 123
North Western Provinces Tenancy Act, 1901 — Section 34
High Courts03 Dec 1912Disposed Of
Baldeo Prasad and Another Vs Kunwar Bahadur and Another
Allahabad High Court · (1913) ILR (All) 105 : 18 Ind. Cas. 364
High Courts03 Dec 1912
Prag and Others Vs Ram Niranjan and Others
Allahabad High Court · 17 Ind. Cas. 734
High Courts03 Dec 1912
Ram Autar Dube Vs Badal Pandey and Others
Allahabad High Court · 17 Ind. Cas. 586
High Courts30 Nov 1912
Jabbar Singh Vs Emperor
Allahabad High Court · 17 Ind. Cas. 541
Uttar Pradesh Municipalities Act, 1916 — Section 128(h)
High Courts29 Nov 1912Allowed
Basharat Husain and Another Vs Abdullah Khan
Allahabad High Court · (1913) ILR (All) 48
Transfer of Property Act, 1882 — Section 65(a)
High Courts29 Nov 1912Allowed
Emperor Vs Phulel
Allahabad High Court · (1913) ILR (All) 102
Penal Code, 1860 (IPC) — Section 182, 193, 211
High Courts29 Nov 1912
Banarsi Das Vs Partab Singh
Allahabad High Court · (1913) ILR (All) 103 : 18 Ind. Cas. 351
Criminal Procedure Code, 1898 (CrPC) — Section 125
High Courts28 Nov 1912Dismissed
Banwari Lal and Others Vs Musammat Rama and Others
Allahabad High Court · 17 Ind. Cas. 915
High Courts28 Nov 1912
Ram Lal Vs Amar Chand
Allahabad High Court · 17 Ind. Cas. 653
Limitation Act, 1963 — Article 152, 29(b)
High Courts27 Nov 1912Dismissed
Udit Narain Dube and Others Vs Emperor
Allahabad High Court · 18 Ind. Cas. 896
Criminal Procedure Code, 1898 (CrPC) — Section 476
High Courts27 Nov 1912Dismissed
Emperor Vs Udit Narain Dube and Others
Allahabad High Court · (1913) ILR (All) 109
Criminal Procedure Code, 1898 (CrPC) — Section 476
High Courts27 Nov 1912Dismissed
Saiyid Ali Vs Ali Jan and Sajjad Husain and Others
Allahabad High Court · (1913) ILR (All) 98
Civil Procedure Code, 1882 — Section 539Civil Procedure Code, 1908 (CPC) — Section 92
High Courts27 Nov 1912Dismissed
Saiyad Ali Vs Ali Jan and Others
Allahabad High Court · 18 Ind. Cas. 573
High Courts27 Nov 1912
Haji Muhammad Ismail Khan Vs Mithu Lal and Others
Allahabad High Court · 17 Ind. Cas. 656
North Western Provinces Tenancy Act, 1901 — Section 4