High Courts18 Nov 1912Dismissed
Dharam Kirti Saran and Others Vs Sabta Prasad and Another
Allahabad High Court · (1913) ILR (All) 107
COURT ARCHIVE
Allahabad High Court judgments, 1912
478 judgments · page 4 of 24
High Courts15 Nov 1912Allowed
Dost Muhammad Vs Altaf Husain Khan and Others
Allahabad High Court · 17 Ind. Cas. 512
Civil Procedure Code, 1908 (CPC) — Section 146
High Courts15 Nov 1912
Karta Kishan Vs Harnam Chand
Allahabad High Court · (1913) ILR (All) 72
Registration Act, 1908 — Section 32
High Courts15 Nov 1912
Kirta Kishen Vs Harnam Chand
Allahabad High Court · 17 Ind. Cas. 465
Registration Act, 1908 — Section 32
High Courts14 Nov 1912
Deokinandan Pershad and Others Vs Bindeshwari Parshad and Others
Allahabad High Court · 17 Ind. Cas. 523
High Courts14 Nov 1912
Sheopher Singh and Others Vs Deo Narain Singh and Others
Allahabad High Court · 17 Ind. Cas. 675
High Courts13 Nov 1912Disposed Of
Fateh Bahadur and Others Vs Lalta Pershad and Others
Allahabad High Court · 17 Ind. Cas. 488
North Western Provinces Tenancy Act, 1901 — Section 194(3)
High Courts13 Nov 1912Dismissed
Mahabir Pershad and Another Vs Ram Lochan Tewari
Allahabad High Court · 17 Ind. Cas. 521
High Courts12 Nov 1912Allowed
Jagan Nath and Another Vs Ajudhia Singh
Allahabad High Court · (1913) ILR (All) 14
High Courts11 Nov 1912Dismissed
Gulla Mal and Another Vs Chunni Lal
Allahabad High Court · 17 Ind. Cas. 732
Specific Relief Act, 1877 — Section 22
High Courts11 Nov 1912Dismissed
Sheikh Nasir-Ud-Din Vs Ballabh Das and Others
Allahabad High Court · 17 Ind. Cas. 471
Transfer of Property Act, 1882 — Section 8
High Courts11 Nov 1912Dismissed
Masih-Ud-Din Vs Ballabh Das and Others
Allahabad High Court · (1913) ILR (All) 68
Transfer of Property Act, 1882 — Section 8
High Courts05 Nov 1912
Khalil-Ud-Din Ahmad Vs Banni Bibi
Allahabad High Court · (1913) ILR (All) 34
Registration Act, 1877 — Section 32, 33
High Courts05 Nov 1912
Khalil-Ud-Din Ahmed Vs Musammat Banni Bibi
Allahabad High Court · 17 Ind. Cas. 274
Registration Act, 1877 — Section 32, 33
High Courts04 Nov 1912
Birj Lal Vs Bua Ram and Others
Allahabad High Court · 17 Ind. Cas. 292
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 19
High Courts04 Nov 1912
Har Narain Vs Umrai
Allahabad High Court · 17 Ind. Cas. 661
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 7
High Courts02 Nov 1912Dismissed
Mohan Lal Vs Musammat Jumerat
Allahabad High Court · 17 Ind. Cas. 658
Limitation Act, 1963 — Article 102, 7
High Courts02 Nov 1912
Jagar Nath and Another Vs Ajudhya Singh
Allahabad High Court · 17 Ind. Cas. 376
North Western Provinces Tenancy Act, 1901 — Section 95