High Courts01 Nov 1912Dismissed
Jaisari Singh and Others Vs Jaisari Singh and Others
Allahabad High Court · 17 Ind. Cas. 294
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 3, Order 9 Rule 5
COURT ARCHIVE
Allahabad High Court judgments, 1912
478 judgments · page 5 of 24
High Courts31 Oct 1912Dismissed
Bindhachal Rai and Others Vs Gaya Rai and Others
Allahabad High Court · 17 Ind. Cas. 290
High Courts30 Oct 1912Dismissed
Chuttan Lal Vs Kanhaya Lal
Allahabad High Court · 17 Ind. Cas. 836
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 2, Order 17 Rule 3
High Courts30 Oct 1912Allowed
Hirdey Narain and Another Vs M.J. Powell and Another
Allahabad High Court · (1913) ILR (All) 9 : 17 Ind. Cas. 672
High Courts28 Oct 1912Disposed Of
Munshi Lal and Another Vs Ram Narain
Allahabad High Court · (1913) ILR (All) 65 : 17 Ind. Cas. 783
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 84
High Courts26 Oct 1912Dismissed
Shiam Lal Vs Anant Ram and Another
Allahabad High Court · 17 Ind. Cas. 302
High Courts24 Oct 1912Dismissed
Kesho Parshad Vs Ram Kishen Das
Allahabad High Court · 17 Ind. Cas. 316
High Courts24 Oct 1912Disposed Of
Emperor Vs Badri Prasad
Allahabad High Court · (1913) ILR (All) 63
Penal Code, 1860 (IPC) — Section 471
High Courts24 Oct 1912
Chimman Lal and Another Vs Sikandar Khan
Allahabad High Court · 17 Ind. Cas. 641
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 3
High Courts24 Oct 1912
Badri Prasad Vs Emperor
Allahabad High Court · 17 Ind. Cas. 797
Penal Code, 1860 (IPC) — Section 471
High Courts22 Oct 1912
Muhammad Abdul Aziz Vs Rafi-Un-Nissa Bibi and Another
Allahabad High Court · 17 Ind. Cas. 833
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
High Courts02 Oct 1912Dismissed
Sardha Prasad and Another Vs Pitamber Lal
Allahabad High Court · 17 Ind. Cas. 409
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts30 Sept 1912Disposed Of
Kanhai Singh and Others Vs Emperor
Allahabad High Court · 17 Ind. Cas. 795
Criminal Procedure Code, 1898 (CrPC) — Section 424, 537
High Courts10 Sept 1912Allowed
Ganga Singh and Another Vs Emperor
Allahabad High Court · 17 Ind. Cas. 404
Criminal Procedure Code, 1898 (CrPC) — Section 110
High Courts07 Sept 1912
Syed Iltaf Husain Vs Emperor
Allahabad High Court · 17 Ind. Cas. 414
Criminal Procedure Code, 1898 (CrPC) — Section 528
High Courts03 Sept 1912Dismissed
Emperor Vs Ram Prasad and Another
Allahabad High Court · (1913) ILR (All) 58
Penal Code, 1860 (IPC) — Section 199
High Courts03 Sept 1912
Ram Parshad Vs Emperor
Allahabad High Court · 17 Ind. Cas. 401
Penal Code, 1860 (IPC) — Section 199