High Courts30 Jul 1912
Muhammad Ibrahim Rashid Vs Atkia Begum and Another
Allahabad High Court · 16 Ind. Cas. 597
COURT ARCHIVE
Allahabad High Court judgments, 1912
478 judgments · page 7 of 24
High Courts27 Jul 1912
Maharaja of Benares Vs Lalji Singh and Others
Allahabad High Court · (1912) ILR (All) 636
High Courts27 Jul 1912
Sri Maharaja Parbhu Narain Singh Vs Lalji Singh and Others
Allahabad High Court · 16 Ind. Cas. 190
High Courts26 Jul 1912
Sibt Husain and Others Vs Munwarulnissa and Others
Allahabad High Court · 16 Ind. Cas. 431
Civil Procedure Code, 1908 (CPC) — Section 110
High Courts25 Jul 1912Dismissed
Sarnam Kunwari and Another Vs Raghunath Kunwari
Allahabad High Court · 16 Ind. Cas. 187
High Courts25 Jul 1912Dismissed
Narayan Das and Another Vs The East Indian Railway Co.
Allahabad High Court · 16 Ind. Cas. 369
Railways Act, 1890 — Section 75Railways Act, 1890 — Section 75Railways Act, 1890 — Section 75
High Courts25 Jul 1912
Narain Das and Another Vs The East Indian Railway Company
Allahabad High Court · (1912) ILR (All) 656
High Courts24 Jul 1912Dismissed
Emperor Vs Paimal Nai
Allahabad High Court · 17 Ind. Cas. 571
Criminal Procedure Code, 1898 (CrPC) — Section 110
High Courts22 Jul 1912Allowed
Khurshed-Un-Nissa Vs Alim-Un-Nissa
Allahabad High Court · 17 Ind. Cas. 868
High Courts19 Jul 1912Allowed
Moti Ram and Others Vs Manday Lal
Allahabad High Court · 16 Ind. Cas. 356
High Courts19 Jul 1912
Ishri Pershad Vs Gopi Nath and Others
Allahabad High Court · 17 Ind. Cas. 19
Registration Act, 1908 — Section 50
High Courts19 Jul 1912
Gopi Nath and Others Vs Ishri Prasad
Allahabad High Court · (1912) ILR (All) 631
High Courts18 Jul 1912Dismissed
Lalta Prosad Vs Emperor
Allahabad High Court · 17 Ind. Cas. 799(1)
Criminal Procedure Code, 1898 (CrPC) — Section 195(c)
High Courts18 Jul 1912
Emperor Vs Shama Charan and Another
Allahabad High Court · 15 Ind. Cas. 1004
Criminal Procedure Code, 1898 (CrPC) — Section 337(4), 4(8)Penal Code, 1860 (IPC) — Section 20
High Courts17 Jul 1912Dismissed
Sri Chand Vs Murari Lal
Allahabad High Court · (1912) ILR (All) 628 : 16 Ind. Cas. 183
High Courts17 Jul 1912Dismissed
Asghar Ali Vs Sis Ram and Others
Allahabad High Court · (1913) ILR (All) 19
High Courts17 Jul 1912
Susram and Others Vs Sayad Asghar Ali
Allahabad High Court · 16 Ind. Cas. 422
United Provinces Land Revenue Act, 1901 — Section 56, 86
High Courts16 Jul 1912Dismissed
Nawab Khan Vs Muhammad Zamin
Allahabad High Court · (1912) ILR (All) 649