High Courts15 Jan 1912Partly Allowed
Gopi Narain and Others Vs Kunj Behari Lal
Allahabad High Court · 13 Ind. Cas. 625
Trusts Act, 1882 — Section 88
COURT ARCHIVE
Allahabad High Court judgments, 1912
478 judgments · page 24 of 24
High Courts13 Jan 1912Dismissed
Oudh Bihari Pande and Another Vs Mahadeo Sahi and Others
Allahabad High Court · 13 Ind. Cas. 646
High Courts11 Jan 1912Dismissed
Habib-Ullah and Others and and Nabi Bakhsh and Others Vs Abdul Hamid and Others
Allahabad High Court · (1912) ILR (All) 261
High Courts11 Jan 1912
Sheikh Habeebullah and Others Vs Sheikh Abdul Hamid and Others
Allahabad High Court · 13 Ind. Cas. 963
Limitation Act, 1859 — Section 1(12)
High Courts10 Jan 1912Allowed
Emperor Vs Bansi and Others
Allahabad High Court · (1912) ILR (All) 210
High Courts10 Jan 1912Allowed
Ram Chandra Das Vs Farzand Ali Khan and Others
Allahabad High Court · (1912) ILR (All) 253
High Courts10 Jan 1912
Bansi and Others Vs Emperor
Allahabad High Court · 13 Ind. Cas. 829(1)
Penal Code, 1860 (IPC) — Section 430
High Courts10 Jan 1912
Ramchandra Das Vs Rao Farzand Ali Khan and Another
Allahabad High Court · 13 Ind. Cas. 531
Evidence Act, 1872 — Section 114Registration Act, 1908 — Section 32, 60, 87
High Courts08 Jan 1912Dismissed
Musammat Raja Dei Vs Umed Singh
Allahabad High Court · 13 Ind. Cas. 632
High Courts06 Jan 1912Dismissed
Gauri Shankar Lal Vs Emperor
Allahabad High Court · 13 Ind. Cas. 1006
Criminal Procedure Code, 1898 (CrPC) — Section 476Legal Practitioners Act, 1879 — Section 23
High Courts06 Jan 1912Dismissed
Mrs. E.C. Blanchett Vs Secretary of State for India in Council
Allahabad High Court · 13 Ind. Cas. 417
High Courts06 Jan 1912Allowed
Muhammad Ahmad Said Khan Vs Muhammad Masihullah Khan
Allahabad High Court · (1912) ILR (All) 250
High Courts06 Jan 1912
Ahmad Said Khan Vs Masi-Ullah Khan
Allahabad High Court · 13 Ind. Cas. 975
North Western Provinces Tenancy Act, 1901 — Section 166, 201
High Courts05 Jan 1912Disposed Of
Gulzari Lal Vs Gunga Ram and Others
Allahabad High Court · 14 Ind. Cas. 652
Criminal Procedure Code, 1898 (CrPC) — Section 344Penal Code, 1860 (IPC) — Section 477
High Courts03 Jan 1912Dismissed
Mutasaddi Lal Vs Mule Mal
Allahabad High Court · (1912) ILR (All) 205
High Courts03 Jan 1912
Mutsadi Lal Vs Mule Mal
Allahabad High Court · 13 Ind. Cas. 384
Bengal, North- Western Provinces, Agra and Assam Civil Courts Act, 1887 — Section 21(3)