High Courts26 Jan 1912
Champa Lal Vs Sham Sundar Mali and Another
Allahabad High Court · 13 Ind. Cas. 530
COURT ARCHIVE
Allahabad High Court judgments, 1912
478 judgments · page 23 of 24
High Courts25 Jan 1912Dismissed
Musammat Maghli Vs Musammat Ladli
Allahabad High Court · 13 Ind. Cas. 644
High Courts23 Jan 1912Allowed
Sat Narain and Another Vs Badri Nath and Others
Allahabad High Court · 13 Ind. Cas. 645
High Courts23 Jan 1912Dismissed
Ragho Prasad and Others Vs Mewa Lal and Another
Allahabad High Court · (1912) ILR (All) 223
High Courts23 Jan 1912Dismissed
Brijbasi Lal and Others and Piyare Lal Vs Salig Ram and Others
Allahabad High Court · (1912) ILR (All) 282
High Courts23 Jan 1912Allowed
Jai Nath Pathak and Another Vs Kalka Upadhya and Others
Allahabad High Court · (1912) ILR (All) 285
High Courts23 Jan 1912Dismissed
Sakalraj Dube and Another Vs Udit Dube and Others
Allahabad High Court · 14 Ind. Cas. 158
High Courts23 Jan 1912
Jainath Pathak and Others Vs Kalka Upadhya and Others
Allahabad High Court · 13 Ind. Cas. 643
North Western Provinces Tenancy Act, 1901 — Section 9
High Courts20 Jan 1912Dismissed
H.W.G. Vs Mrs. H.W.G. and P.L.
Allahabad High Court · 13 Ind. Cas. 617
High Courts20 Jan 1912Dismissed
Birjnath Sarin Vs Sergeant F.M. Byrne
Allahabad High Court · 13 Ind. Cas. 506
High Courts20 Jan 1912
Shankar Lal Vs Mahtab Dei
Allahabad High Court · 14 Ind. Cas. 414
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1
High Courts20 Jan 1912
Musai and Others Vs Emperor
Allahabad High Court · 13 Ind. Cas. 847
Penal Code, 1860 (IPC) — Section 302
High Courts20 Jan 1912
Rashik Lal Vs Ram Narain and Others
Allahabad High Court · 13 Ind. Cas. 573
Contract Act, 1872 — Section 39
High Courts18 Jan 1912Dismissed
Jogal Kishore and Others Vs Ram Narain and Others
Allahabad High Court · 13 Ind. Cas. 619
Transfer of Property Act, 1882 — Section 101
High Courts18 Jan 1912Dismissed
Jugal Kishore and Others Vs Ram Narain and Others
Allahabad High Court · (1912) ILR (All) 268
High Courts18 Jan 1912
Kishori Lal Vs Todar Singh
Allahabad High Court · 13 Ind. Cas. 535
North Western Provinces Tenancy Act, 1901 — Section 10
High Courts17 Jan 1912Dismissed
Abdul Ghafur and Another Vs Raza Husain
Allahabad High Court · (1912) ILR (All) 267
High Courts17 Jan 1912
Abdul Ghafoor and Another Vs Raza Husain
Allahabad High Court · 13 Ind. Cas. 829
Criminal Procedure Code, 1898 (CrPC) — Section 476
High Courts17 Jan 1912
Dhian Singh and Others Vs Emperor
Allahabad High Court · 14 Ind. Cas. 649
Penal Code, 1860 (IPC) — Section 323, 325
High Courts16 Jan 1912Dismissed
Abhai Charan Chakrawati Vs Kesho Das and Others
Allahabad High Court · 13 Ind. Cas. 642