High Courts15 Jul 1912Dismissed
Krishna Jiva Tewari and Others Vs Bishnath and Others
Allahabad High Court · 16 Ind. Cas. 392
Evidence Act, 1872 — Section 69Transfer of Property Act, 1882 — Section 59Evidence Act, 1872 — Section 69
COURT ARCHIVE
Allahabad High Court judgments, 1912
478 judgments · page 8 of 24
High Courts15 Jul 1912Dismissed
Bishnath Kalwar and Others Vs Krishna Jiva Tewari and Others
Allahabad High Court · (1912) ILR (All) 615
High Courts13 Jul 1912
Kamla Prasad Vs Emperor
Allahabad High Court · 17 Ind. Cas. 574
Penal Code, 1860 (IPC) — Section 290
High Courts12 Jul 1912Disposed Of
Habib-Ullah Khan and Another Vs Lalta Prasad and Another
Allahabad High Court · (1912) ILR (All) 612
High Courts12 Jul 1912
Habibullah Khan and Another Vs Lalta Prasad and Another
Allahabad High Court · 17 Ind. Cas. 94
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23Limitation Act, 1908 — Article 142
High Courts11 Jul 1912Dismissed
Jiwa Vs Emperor
Allahabad High Court · 17 Ind. Cas. 713
United Provinces Municipalities Act, 1900 — Section 147
High Courts10 Jul 1912
Kalika Prasad Tewari and Others Vs Inayat Husain and Others
Allahabad High Court · 16 Ind. Cas. 216
High Courts09 Jul 1912Dismissed
Ganga Prosad Vs Lachman Das and Another
Allahabad High Court · 16 Ind. Cas. 404
Civil Procedure Code, 1908 (CPC) — Section 115Civil Procedure Code, 1908 (CPC) — Section 115Civil Procedure Code, 1908 (CPC) — Section 115
High Courts08 Jul 1912Disposed Of
Muhammad Husain and Another Vs Ilahi Bakhsh
Allahabad High Court · 17 Ind. Cas. 92
High Courts06 Jul 1912Dismissed
Buddha Singh and Others Vs Laltu Singh and Another
Allahabad High Court · (1912) 07 AHC CK 0033
High Courts06 Jul 1912
Buddha Singh and Others Vs Laltu Singh and Others
Allahabad High Court · 16 Ind. Cas. 529
High Courts04 Jul 1912Dismissed
Jugal Kishore Sahu and Another Vs Kedar Nath and Others
Allahabad High Court · 16 Ind. Cas. 401
Transfer of Property Act, 1882 — Section 90Transfer of Property Act, 1882 — Section 90Transfer of Property Act, 1882 — Section 90
High Courts04 Jul 1912Dismissed
Jugal Kishore Sahu and Another Vs Kedar Nath and Another
Allahabad High Court · (1912) ILR (All) 606
High Courts03 Jul 1912Disposed Of
Yakub Husain Vs Bharat Indo and Others
Allahabad High Court · 16 Ind. Cas. 372
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23
High Courts03 Jul 1912Dismissed
Ram Parshad Rai and Another Vs Nawab Chowdhury and Others
Allahabad High Court · 16 Ind. Cas. 222(1)